High Courts07 Oct 1963Dismissed
Ganja Satyavatamma Vs Nima Chiti Appavyamma and Others
Orissa High Court · AIR 1964 Ori 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1908 — Article 166
COURT ARCHIVE
Orissa High Court judgments, 1963
201 judgments · page 4 of 11
High Courts01 Oct 1963Dismissed
Smt. Poodipeddi Laxminarasamma Vs Gada Ranganayakamma and Others
Orissa High Court · AIR 1964 Ori 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 44
High Courts01 Oct 1963Partly Allowed
Paramhansa Jadab and Another Vs The State
Orissa High Court · AIR 1964 Ori 144 : (1965) 31 CLT 17 : (1964) CriLJ 680
Criminal Procedure Code, 1898 (CrPC) — Section 164, 46, 533Evidence Act, 1872 — Section 133, 26, 27Penal Code, 1860 (IPC) — Section 302, 8
High Courts29 Sept 1963Allowed
Abhiram Sabat and Others Vs Shyamsundar Sabat and Others
Orissa High Court · AIR 1964 Ori 59
Transfer of Property Act, 1882 — Section 10, 6, 7
High Courts25 Sept 1963Allowed
Khyamasila Rout Vs Kalandi Behera and Another
Orissa High Court · (1964) 30 CLT 75
Orissa Development of Industries (Land Acquisition) Act, 1948 — Section 7(3)
High Courts23 Sept 1963Dismissed
Kali Charan Sadangi and Another Vs Agadhu Bhoi and Others
Orissa High Court · AIR 1964 Ori 211 : (1963) 29 CLT 663
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(4)
High Courts23 Sept 1963
O. Kay Electric Company Vs Mrs. Laxmi Devi and Others
Orissa High Court · (1968) 34 CLT 45 : (1968) 2 LLJ 323
Civil Procedure Code, 1908 (CPC) — Section 110Employees Compensation Act, 1923 — Section 10B, 12, 2, 23, 24
High Courts20 Sept 1963Allowed
Madhab Mohapatra and Others Vs Bhikari Panda and Others
Orissa High Court · AIR 1964 Ori 26
High Courts16 Sept 1963Allowed
Nabaghana Samal and Others Vs Bhagawata Gossain and Others
Orissa High Court · AIR 1965 Ori 76 : (1964) 30 CLT 112
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25, 4, 73, 73(1)Orissa Hindu Religious Endowments Rules, 1959 — Rule 13, 14
High Courts16 Sept 1963Dismissed
Balinki Padhano and Another Vs Gopakrishna Padhano and Others
Orissa High Court · AIR 1964 Ori 117
Evidence Act, 1872 — Section 50
High Courts13 Sept 1963Dismissed
Narayan Das alias Babua Das Vs Parbati Dibya
Orissa High Court · AIR 1964 Ori 51
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3(2)Orissa Money Lenders Act, 1939 — Section 13
High Courts10 Sept 1963Dismissed
Ghanashyam Mohapatra and Others Vs Suryamani Swain
Orissa High Court · AIR 1964 Ori 205
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 182(2) , 182(3)
High Courts03 Sept 1963Allowed
Jayagopal Patnaik Vs Chairman, Puri Joint Water Works Committee and Another
Orissa High Court · AIR 1964 Ori 69
Contract Act, 1872 — Section 70
High Courts03 Sept 1963Allowed
Smt. Swaranamoyee Dasi Vs Debendranath Karan
Orissa High Court · AIR 1964 Ori 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 34 Rule 8, Order 9 Rule 13Limitation Act, 1908 — Article 173, 14(2), 18, 2(7)
High Courts03 Sept 1963Dismissed
Lakshmi Charan Panda and Another Vs Satyabadi Behera and Others
Orissa High Court · AIR 1964 Ori 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 4(4)
High Courts03 Sept 1963Dismissed
Lakshimi Charan Panda and Another Vs Satyabadi Behera and Others
Orissa High Court · (1964) 30 CLT 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 4(1), Order 22 Rule 4(3), Order 22 Rule 4(4)
High Courts03 Sept 1963Dismissed
Lakshman Kumar Patnaik Vs Srimati Binapani Sahu
Orissa High Court · (1963) 29 CLT 594
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 8, 100 , 115, 2(2)General Clauses Act, 1897 — Section 9Orissa House Rent Control Act, 1958 — Section 13, 7(1)
High Courts02 Sept 1963Dismissed
Mst. Suna Misrani Vs Mst. Tapaswini Misrani
Orissa High Court · (1963) 29 CLT 640
Hindu Succession Act, 1956 — Section 8
High Courts29 Aug 1963Allowed
Rajkishore Sahu Vs Pushraj Sagarmal and Another
Orissa High Court · AIR 1964 Ori 86 : (1963) 29 CLT 598
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 19, Order 41 Rule 3, Order 47 Rule 1, Order 7 Rule 11Constitution of India, 1950 — Article 133
High Courts27 Aug 1963Dismissed
Sukdeb Padhan Vs Nityananda Padhan
Orissa High Court · AIR 1964 Ori 35
Limitation Act, 1908 — Article 57, 66, 80Transfer of Property Act, 1882 — Section 59