High Courts27 Aug 1963Allowed
Babulal Parekh Vs Lachminarayan Swalram and Others
Orissa High Court · AIR 1964 Ori 53 : (1963) 29 CLT 613
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
COURT ARCHIVE
Orissa High Court judgments, 1963
201 judgments · page 5 of 11
High Courts22 Aug 1963
Kartika Ram Vs Jagannath Misra and Others
Orissa High Court · (1963) 29 CLT 523 : (1964) CriLJ 248
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts22 Aug 1963Allowed
Mst. Kainta Meherani Vs Damru Meher and Others
Orissa High Court · AIR 1964 Ori 94 : (1964) 30 CLT 386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 33 Rule 8, Order 47 Rule 1, 115Court Fees Act, 1870 — Section 11
High Courts19 Aug 1963Dismissed
State of Orissa Vs P. Krishnaswami Murty
Orissa High Court · AIR 1964 Ori 29
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311, 311(2)
High Courts19 Aug 1963Dismissed
Trutia Mirdha and Others Vs Basudev Singh and Others
Orissa High Court · AIR 1964 Ori 123
Civil Procedure Code, 1908 (CPC) — Section 103Guardians and Wards Act, 1890 — Section 21
High Courts19 Aug 1963
SHEODUTTRAI BHOLANATH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1964) 52 ITR 121
Partnership Act, 1932 — Section 59, 63, 69
High Courts14 Aug 1963Dismissed
Uchhabananda Samantaray Vs Krishna Kumar Basu and Others
Orissa High Court · (1963) 29 CLT 631
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 439, 476, 476B, 477
High Courts13 Aug 1963Allowed
Mukta Devi Panda Vs Harish Chandra Panda
Orissa High Court · AIR 1964 Ori 104
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts13 Aug 1963Allowed
Damodar Patnaik Vs Kashinath Subudhi
Orissa High Court · (1963) 29 CLT 607
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13Evidence Act, 1872 — Section 154
High Courts09 Aug 1963Dismissed
Union of India (UOI) Vs Endupudi Narsimham and Sons and Another
Orissa High Court · AIR 1964 Ori 34
Railways Act, 1890 — Section 72
High Courts07 Aug 1963Allowed
Nitei Sahu and Another Vs Chanda Bewa
Orissa High Court · (1964) 30 CLT 463
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 3, Order 8 Rule 4 , Order 8 Rule 5
High Courts07 Aug 1963Allowed
Sibasankar Tiadi Vs Koli Tihadhiani and Others
Orissa High Court · AIR 1964 Ori 106 : (1963) 29 CLT 681 : (1963) 29 CLT 680
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 4, Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7
High Courts07 Aug 1963Dismissed
Krutivas Tripathy Vs Gori Bhotruni
Orissa High Court · (1965) 31 CLT 486
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 38 Rule 9
High Courts06 Aug 1963Dismissed
Pattam Satyabadi Patra Vs Kasinath Bissoyi and Another
Orissa High Court · AIR 1964 Ori 41
High Courts05 Aug 1963Dismissed
Basanta Kumar Nanda Vs Govinda Prasad Acharya
Orissa High Court · (1964) 30 CLT 245
Drugs and Cosmetics Rules, 1945 — Rule 59(2)Evidence Act, 1872 — Section 145, 167Orissa Shops and Commercial Establishments Act, 1956 — Section 2
High Courts05 Aug 1963Allowed
Moti Dei Vs Cuttack Bank Ltd. and Others
Orissa High Court · AIR 1964 Ori 185 : (1964) 30 CLT 22
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, 151
High Courts02 Aug 1963Dismissed
D.K. Jhunjhunwalla Vs Shi B.K. Patnaik, Dy. Chief Inspector of Factories
Orissa High Court · (1963) 29 CLT 673
Criminal Procedure Code, 1898 (CrPC) — Section 342Factories Act, 1948 — Section 104, 104(1), 105, 105(1), 2
High Courts02 Aug 1963Dismissed
Bhanja alias Bhaja Majhi and Another Vs State of Orissa
Orissa High Court · (1963) 29 CLT 647 : (1963) 29 CLT 642
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300, 304
High Courts01 Aug 1963
Gurucharan Singh Vs Executive Officer, Jeypore Municipality
Orissa High Court · (1963) 29 CLT 611
Orissa General Clauses Act, 1937 — Section 2(16), 2(28)Orissa Municipal Act, 1950 — Section 290(1), 383(1)Rice Milling Industry (Regulation) Act, 1958 — Section 25
High Courts31 Jul 1963Allowed
Dhadi Naik Vs Naran Naik and Another
Orissa High Court · (1963) 29 CLT 638
Court Fees Act, 1870 — Section 28Orissa Court Fees Rules, 1948 — Rule 18, 19, 20, 4