Tribunals and Commissions11 Mar 2024Dismissed
Rajendra Shiware Vs State Bank Of India
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 37 of 1,397
Tribunals and Commissions11 Mar 2024Partly Allowed
Emaar India Ltd Vs Ashwani Kumar
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 19, 27
Tribunals and Commissions11 Mar 2024Allowed
United India Insurance Co. Ltd. & 2 Ors Vs M/s Jotindra Steel & Tubes Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions11 Mar 2024Disposed Of
M/s. DLF Universal Ltd Vs Puri International (P) Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions11 Mar 2024Allowed
Renu Chauhan & 28 Ors Vs M/s Anthem Yash Infracity Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions11 Mar 2024Allowed
Roumell Singh Dhankher & Anr Vs M/s Alm Infotech City Private Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0002
Tribunals and Commissions11 Mar 2024Disposed Of
Ranjit Singh Bhansali Vs Jaiprakash Associates Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0001
Insolvency & Bankruptcy Code, 2016 — Section 31
Tribunals and Commissions08 Mar 2024Disposed Of
Amaresh Kumar Tiwari Vs M/s Jaiprakash Associates Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0068
Insolvency & Bankruptcy Code, 2016 — Section 30(2), 30(4), 31, 31(1)
Tribunals and Commissions08 Mar 2024Dismissed
Tata AIG Life Insurance Co. Ltd Vs Saswati Roy & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(r)(1)(vi), 19
Tribunals and Commissions08 Mar 2024Disposed Of
National Insurance Company Limited Vs M/s S.S. Pharma
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions08 Mar 2024Dismissed
Firoz Ahmad Vs Paramount Propbuild Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0064
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions08 Mar 2024Dismissed
Adani Wilmar Limited Vs Nirmal Singh Jagdeva
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0063
Tribunals and Commissions07 Mar 2024Partly Allowed
Sachin Kinra Vs M/s BPTP Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0062
Contract Act, 1872 — Section 74
Tribunals and Commissions07 Mar 2024Dismissed
Parklands Pride Buyers Association Vs BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0060
Tribunals and Commissions07 Mar 2024Disposed Of
Bangalore Electricity Supply Company Limited & Anr Vs K.G. Ashok Kumar
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0059
Tribunals and Commissions06 Mar 2024Dismissed
Tariq Khusro Vs Dr. Mohd. Ishratullah Khan & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0058
Tribunals and Commissions06 Mar 2024Dismissed
Pankaj Beej Bhandar Vs Moran Singh
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0057
Tribunals and Commissions06 Mar 2024Dismissed
Aryavart Bank Vs Kunwar Pratap S/o Harman Singh
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0056
Tribunals and Commissions06 Mar 2024Dismissed
Bharat Sanchar Nigam Limited Vs Shiv Om Brass Industries
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0055
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions05 Mar 2024Partly Allowed
Avdesh Chandra Bhatia & 53 Ors Vs National Buildings Construction Corporation Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0054
Criminal Procedure Code, 1973 — Section 144Consumer Protection Act, 1986 — Section 12(1)(c), 13(6), 14Stamp Act, 1899 — Section 50