COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 35 of 1,397

Tribunals and Commissions20 Mar 2024Dismissed

Premierworld Technology Limited Vs Chief Officer, Municipal Commissioner

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0094

Consumer Protection Act, 1986 — Section 2(1)(b)(iii), 2(1)(d), 13(1)(c)

Read judgment

Tribunals and Commissions20 Mar 2024Dismissed

Superintendent Of Posts Vs Prabhakar Keshavlal Mehta & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0086

Consumer Protection Act, 1986 — Section 24Consumer Protection Act, 2019 — Section 58(1)(a)(iii)

Read judgment

Tribunals and Commissions20 Mar 2024Disposed Of

Emaar MGF Land Ltd. & Anr Vs Pawanjeet Singh

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0085

Consumer Protection Act, 1986 — Section 2(1)(d), 19

Read judgment

Tribunals and Commissions20 Mar 2024Allowed

M/s. Shri Ganesh Agro Industries Vs United India Insurance Company Ltd & Anr

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0084

Insurance Act, 1938 — Section 64UMIndian Penal Code, 1860 — Section 379

Read judgment

Tribunals and Commissions20 Mar 2024Dismissed

M.R. Saifi & 2 Ors Vs Amit Pandey

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 2(1)(d), 19

Read judgment

Tribunals and Commissions20 Mar 2024Allowed

Vaishali S. Mudkhedkar Vs M/s. Pathak Constructions Builders & Promoters

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0082

Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(r), 19

Read judgment

Tribunals and Commissions20 Mar 2024Dismissed

ICICI Lombard General Insurance Co. Ltd. Vs D. P. Karai

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM

Read judgment

Tribunals and Commissions20 Mar 2024Partly Allowed

M/s Ambey Apartments & Anr Vs Prashant Kumar Sahu & Anr

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0080

Code of Civil Procedure, 1908 — Order 41 Rule 27

Read judgment

Tribunals and Commissions19 Mar 2024Dismissed

M. Danasegar Vs Public Information Officer, Rajiv Gandhi Govt. Women & Children Hospital

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0088

Right to Information Act, 2005 — Section 23

Read judgment

Tribunals and Commissions19 Mar 2024Dismissed

Anil Bhushan Vs Nepal Singh

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0087

Consumer Protection Act, 2019 — Section 69

Read judgment

Tribunals and Commissions18 Mar 2024Allowed

National Insurance Co. Ltd. Vs Khunkhun Ji Ornaments

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0092

Code Of Civil Procedure 1908 — Section 144

Read judgment

Tribunals and Commissions18 Mar 2024Dismissed

M/s SBI Cards & Payments Services Pvt. Ltd. Vs Prabhat Shastri & Anr

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0091

Read judgment

Tribunals and Commissions18 Mar 2024Allowed

Satya Dulal Das Gupta Vs Amitava Banerjee & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0090

Read judgment

Tribunals and Commissions18 Mar 2024Dismissed

Tapan Dey & Anr Vs Bijay Kumar Mondal & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0089

Read judgment

Tribunals and Commissions15 Mar 2024Allowed

Rajasthan Housing Board Vs Mahavir Prasad Tak & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0100

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions15 Mar 2024Disposed Of

Kamla Kumari Vs Branch Manager, United India Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0099

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 21(b)Consumer Protection Act, 2019 — Section 2(7)(i), 2(7)(ii)

Read judgment

Tribunals and Commissions15 Mar 2024Dismissed

United India Insurance Co. Ltd Vs Tara Chand

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0098

Consumer Protection Act, 1986 — Section 12, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Read judgment

Tribunals and Commissions15 Mar 2024Dismissed

Escorts Ltd Vs Deva Ram

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0097

Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Read judgment

Tribunals and Commissions15 Mar 2024Dismissed

Chief Executive Officer, New Okhla Industrial Development Authority Vs Sushil Ahuja, Through Deepak Sharma (GPA Holder)

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0096

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Read judgment

Tribunals and Commissions15 Mar 2024Dismissed

Aptech Ltd. Through Its Company Secretary Vs Smt. Prem Lata Bansal

National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0095

Read judgment