Tribunals and Commissions22 Mar 2024Disposed Of
Manidweep Ashwam Trust & 7 Ors Vs Sompura Navinchandra Chunilal & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 34 of 1,397
Tribunals and Commissions22 Mar 2024Allowed
M/s Brick & Concrete & Anr Vs Sri Subir Kundu & Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0072
Tribunals and Commissions22 Mar 2024Partly Allowed
Navaneet Navalmal Patva Through 2 Lrs Vs New India Assurance Company Limited & 5 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM
Tribunals and Commissions22 Mar 2024Dismissed
Yogendra Singh Gurjar Vs Rajasthan Housing Board & Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Mar 2024Partly Allowed
Punjab National Bank Vs Navaneet Navalmal Patva Through Lrs. Mrs. Gulabbai Navneet Patva & 6 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM
Tribunals and Commissions22 Mar 2024Disposed Of
Keshwa Nand Dwivedi & 2 Ors Vs M/s DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0036
Consumer Protection Act, 2019 — Section 51, 69
Tribunals and Commissions22 Mar 2024Dismissed
Diptiben Nileshbhai Modi Vs United India Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions22 Mar 2024Dismissed
DHFL Pramerica Life Insurance Company Ltd Vs Sohan Singh & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Mar 2024Disposed Of
Pawan Hans Limited Vs New India Assurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(1)(d), 19Consumer Protection Act, 2019 — Section 2(7)(i), 2(7)(ii)
Tribunals and Commissions22 Mar 2024Dismissed
Ambaben Widow Of Shri Govindbhai Jadavbhai Kathiria Vs Devisonal Manager, New India Insurancea Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions22 Mar 2024Dismissed
Shrikrushna Godghate Vs M/s. Tiwari Land Developers Coporation
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Mar 2024Dismissed
Sputnik Medical Research Foundation Vs Parveen Kumar Garg & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions22 Mar 2024Dismissed
Ashok Kumar Parjapat Vs Commissioner, Haryana Roadways & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0029
Consumer Protection Act, 2019 — Section 3, 58(1)(b)Motor Vehicles Act, 1988 — Section 95
Tribunals and Commissions22 Mar 2024Dismissed
S.Liquat Hussain Vs M/s Colorhome Developers P. Ltd & Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions21 Mar 2024Allowed
National Insurance Company Ltd Vs Dharam Singh
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0093
Tribunals and Commissions21 Mar 2024Dismissed
Ashish Dev Vs Improvement Trust Sangrur & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Mar 2024Partly Allowed
Oriental Insurance Co. Ltd Vs M/s Abhishek Jindal
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Mar 2024Dismissed
Kanpur Development Authority Vs Joginder Singh
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Mar 2024Dismissed
Kuldeep Singh Vs Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions21 Mar 2024Allowed
Sajid Khan Vs Manager, Reliance General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0074
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 379