COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 32 of 1,397

Tribunals and Commissions10 Apr 2024Dismissed

Punjab National Bank & 2 Ors Vs Rohit Malhotra

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 21(b)Banking Companies (A&T Undertakings) Act, 1970 — Section 19

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Tribunals and Commissions10 Apr 2024Dismissed

Care Health Insurance Limited (Formerly Known As Religare Health Insurance Company Ltd.) & Anr Vs Harjinder Singh Sohal

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0052

Contract Act, 1872 — Section 19Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions10 Apr 2024Dismissed

Sonia Vs Life Insurance Corporation Of India & Anr

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions08 Apr 2024Partly Allowed

Manohar Infrastructure & Constructions Private Limited & Anr Vs Vipul Sehgal & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0014

Consumer Protection Act, 2019 — Section 51

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Tribunals and Commissions08 Apr 2024Dismissed

M/s Yash Agencies Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(1)(d), 19, 24A

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Tribunals and Commissions08 Apr 2024Dismissed

M/s Saptagiri Cotton Industries Vs United India Insurance Company Ltd. & Ors

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0012

Consumer Protection Act, 1986 — Section 19Contract Act, 1872 — Section 15, 16, 17, 18, 20, 22Insurance Act, 1938 — Section 64UM

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Tribunals and Commissions08 Apr 2024Dismissed

United India Insurance Co. Ltd. Vs Rajesh Kumar G. Patel

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 24A

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Tribunals and Commissions08 Apr 2024Dismissed

New India Assurance Co. Ltd.Vs M/s Madhav Automotive Fasteners Pvt. Ltd

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0010

Consumer Protection Act, 1986 — Section 17Insurance Act, 1938 — Section 64UMRight to Information Act, 2005 — Section 6

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Tribunals and Commissions08 Apr 2024Dismissed

Greater Mohali Area Development Authority & Anr Vs Davinder Kumar Kapila

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0009

Consumer Protection Act, 1986 — Section 24A

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Tribunals and Commissions08 Apr 2024

Parsvnath Developers Limited Vs Monika Bhatnagar

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0008

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Tribunals and Commissions08 Apr 2024Partly Allowed

Parsvnath Developers Limited Vs Seema Jain & Anr

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0007

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Tribunals and Commissions08 Apr 2024Disposed Of

Ekkori Das Vs Sodipto Chatterjee & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0006

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Tribunals and Commissions08 Apr 2024Allowed

Aviva Life Insurance Co. India Ltd. Vs Kariyappa

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0005

Insurance Act, 1938 — Section 45

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Tribunals and Commissions08 Apr 2024Allowed

National Insurance Co. Ltd Vs Meghana (Bio Tech) Tissue Culture Nursery

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0004

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM

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Tribunals and Commissions08 Apr 2024Allowed

Govind Narain Gupta Vs Sudhakar Nath

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0003

Consumer Protection Act, 2019 — Section 51

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Tribunals and Commissions08 Apr 2024Disposed Of

Aishwarya Avant Builders Private Limited & Anr Vs Kusumdevi Vidyaprasad Vishwakarma & Anr

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(r)Consumer Protection Act, 2019 — Section 51(1)(3)

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Tribunals and Commissions08 Apr 2024Dismissed

Sanjay Foods India Pvt. Ltd. Vs United India Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 12, 19Insurance Act, 1938 — Section 64UM

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Tribunals and Commissions05 Apr 2024Dismissed

Mahindra & Mahindra Limited Vs Manoj Kumar Sharma

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0016

Consumer Protection Act 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions05 Apr 2024Allowed

Life Insurance Corporation Of India Vs Kailash Kanugo

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0015

Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions04 Apr 2024Dismissed

Sushil Kumar Marwah Vs NPCL

National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(a)(i)Electricity Act, 2003 — Section 45(5), 50

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