Tribunals and Commissions16 Apr 2024Dismissed
Kuldeep Chand Datta Vs United India Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0094
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 31 of 1,397
Tribunals and Commissions12 Apr 2024Partly Allowed
Manohar Infrastructure & Constructions Pvt. Ltd. Vs Ashu Goel
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Apr 2024Dismissed
Oriental Insurance Co. Ltd. Vs Somnath Trading Co. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 19, 24, 24A
Tribunals and Commissions12 Apr 2024Partly Allowed
Nari Gulabani & Anr Vs Niraj Kakad Constructions & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0057
Maharashtra Ownership of Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 2(c)Real Estate (Regulation and Development) Act, 2016 — Section 19
Tribunals and Commissions12 Apr 2024Disposed Of
Praveen Sachdeva & 7 Ors Vs M/s Iris Pioneer Infraproject Private Limited
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 12(1)(c), 21
Tribunals and Commissions12 Apr 2024Dismissed
M/s Apex Buildsys Ltd Vs HDFC Ergo General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0055
Tribunals and Commissions12 Apr 2024Allowed
Agriculture Insurance Company Of India Ltd Vs Kanpar Seva Sahkari Mandali Ltd. & Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0050
Code of Civil Procedure, 1908 — Section 47Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions12 Apr 2024Dismissed
Safdarjung Hospital & Vmmc & 2 Ors Vs Asha Goyal
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0049
Tribunals and Commissions12 Apr 2024Dismissed
Sanjeevani Emergency Hospital Vs P. Narsaiah & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Apr 2024Dismissed
Usha Nanda Vs Sanjiban Hospital Authority & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Apr 2024Dismissed
M/s RHC Ventures Limited & 2 Ors Vs Kitchannagari Sarveshwara Reddy & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Apr 2024Disposed Of
Suhas Chakma Vs DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0045
Tribunals and Commissions12 Apr 2024Dismissed
Reliance General Insurance Company Limited Vs Parimala Gothe & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2024Allowed
National Insurance Co. Ltd Vs K.P. Singh & Sons Cold Storage Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions12 Apr 2024Disposed Of
Skoda Auto India P Ltd. Vs Shiv Kumar Gupta & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2024Dismissed
M/s Naveen Oil Ginning Factory Vs Assistant Engineer, Jodhpur Vidyut Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0041
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions12 Apr 2024Dismissed
Branch Manager, National Insurance Company Ltd Vs Mahender Pal Vaid
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b), 25, 27Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions12 Apr 2024Dismissed
Darshnik Marketing & Services Pvt. Ltd. Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions12 Apr 2024Disposed Of
The Registrar/Manager, Christanand Charitable Trust Hospital & Anr Vs Tulshiram & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0038
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions10 Apr 2024Dismissed
L & T Finance Ltd. & Anr Vs Meenakshi Kumari & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Arbitration & Conciliation Act 1996 — Section 34