Tribunals and Commissions22 Apr 2024
P. Tulasidas Vs Southern Power Distribution Company Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 30 of 1,397
Tribunals and Commissions22 Apr 2024Disposed Of
Bank Of Baroda, Branch Narahi Vs Somanth Chatterjee S/o Late V.C. Chaterjee
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0096
Consumer Protection Act, 2019 — Section 38(9), 38(10), 49
Tribunals and Commissions19 Apr 2024Dismissed
Om Prakash Upadhyaya Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Apr 2024Disposed Of
Benu Singh Vs Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions19 Apr 2024Dismissed
Balaji Heights Co. Op. Hsg. Society Ltd Vs M/s Balaji Enterprises
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0084
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions19 Apr 2024Allowed
UCO Bank Vs Balwant Singh
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0083
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Apr 2024Disposed Of
Biju Joseph Vs Priyamol M. N. & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Apr 2024Dismissed
Union Bank Of India (Erstwhile ''Andhra Bank'') Vs Sri Kasi Viswanatha Fertilisers & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 2(1)(g), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Apr 2024Dismissed
Ramesh Saraf Vs Urban Improvement Trust
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 12, 21(b)
Tribunals and Commissions19 Apr 2024Dismissed
R. Mujibur Rahman Vs Dr. S. Ramkumar
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Apr 2024Disposed Of
Anup Karnani Vs Sunbeam C.H.S. Ltd.
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0078
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Apr 2024Allowed
Bank Of Baroda Vs R. Venkateswara Rao
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 2(1)(d)Banking Regulation Act, 1949 — Section 45ZBConsumer Protection Act, 2019 — Section 2(7)(i), 2(7)(ii)
Tribunals and Commissions18 Apr 2024Partly Allowed
Shiromani "A" Wing C.H.S. Ltd. Vs Ramniklal Kanji Veera & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0095
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 7A, 10
Tribunals and Commissions18 Apr 2024Dismissed
Diebold Nixdorf India Private Limited Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0093
Tribunals and Commissions18 Apr 2024Dismissed
Master Neil Mendonsa (Minor), Through Mrs. Indu Mendonsa & 2 Ors.Vs Dr. Egbert Saldanha & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0092
Tribunals and Commissions18 Apr 2024Dismissed
Radhey Shayam Pandey Vs Chairman, Bank Of Baroda & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0091
Code of Criminal Procedure, 1973 — Section 156(3)Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions18 Apr 2024Dismissed
M/s Shrushti Raj Enterprises (India) Ltd. & 2 Ors.Vs Chander Mohan Bhatnagar & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0090
Tribunals and Commissions18 Apr 2024Dismissed
Pokhran Investment Pvt. Ltd. Vs Indusind Bank Ltd. & Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0089
Securities and Exchange Board of India Act, 1992 — Section 23
Tribunals and Commissions18 Apr 2024Disposed Of
United India Insurance Company Ltd Vs Jawahar Lal
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 66, 66(3)(i)
Tribunals and Commissions18 Apr 2024Disposed Of
Bhiwadi Polymers Ltd Vs New India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b), 24A