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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 28 of 1,397

Tribunals and Commissions01 May 2024Dismissed

Babu Ram Vs Sartaj Ali

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)