Tribunals and Commissions08 May 2024Disposed Of
Ashok Leyland Ltd. & Anr Vs Swornapravasahoo & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 13(1)(c), 14, 24A
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 27 of 1,397
Tribunals and Commissions07 May 2024Dismissed
H. Wadhwa Vs BSES Rajdhani Power Limited
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0049
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 May 2024Disposed Of
Anubhav Gupta & 36 Ors Vs Cloud 9 Projects Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0016
Consumer Protection Act, 1996 — Section 12(1)(c), 27
Tribunals and Commissions07 May 2024Dismissed
Canon Properties Pvt. Ltd Vs Dum Dum Club Town Residents Association
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 19, 24A, 25
Tribunals and Commissions07 May 2024Allowed
Zonal Manager, Life Insurance Corporation Of India & Anr Vs Sunil Kumar & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 15
Tribunals and Commissions07 May 2024Dismissed
United India Insurance Compnay Ltd Vs Sukh Lal Soni
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions06 May 2024Dismissed
M/s TDI Infrastructure Ltd Vs Surender Sharma
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0017
Tribunals and Commissions03 May 2024Disposed Of
Neerja Vs ATS Township Private Limited
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(a)(i)Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 — Section 4(4), 13
Tribunals and Commissions03 May 2024Partly Allowed
Mrs. Sonia Dewan Vs RPS Infrastructure Limited
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0024
Tribunals and Commissions03 May 2024Dismissed
M/s Shalby Hospital Vs Shri Krishna Kishor Goswami
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0023
Consumer Protection Act 2019 — Section 58(1)(b)Consumer Protection (Consumer Disputes Redressal Commission) Rules, 2020 — Rule 11(6)
Tribunals and Commissions03 May 2024Dismissed
Dr. Sandep Singh Sandhu Vs Amarjit Kaur & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0022
Tribunals and Commissions03 May 2024Disposed Of
Branch Manager, Central Bank Of India & Anr Vs Rajinder & Company Engineer And Contractor
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0021
Tribunals and Commissions03 May 2024Dismissed
M/s Kkreation Asociates Vs Manas Kumar Kar
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0020
Consumer Protection Act 2019 — Section 41, 58(1)(b)Limitation Act, 1963 — Section 5, 14
Tribunals and Commissions03 May 2024Allowed
K. Boopathy Vs N. Jayavantham & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0019
Consumer Protection Act, 1996 — Section 2(1)(d)
Tribunals and Commissions03 May 2024Dismissed
The Indian Institute Of Metals Through Its Secretary General Vs Sarat Kumar K
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0018
Consumer Protection Act 2019 — Section 51(2)Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 21
Tribunals and Commissions01 May 2024Disposed Of
Hitendra Kumar Sharma Vs The Branch Manager, M/S Kun Kia
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0050
Tribunals and Commissions01 May 2024Dismissed
Primary Co Operative Agriculture And Rural Development Bank Ltd. & Anr Vs Anantharamegowda
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions01 May 2024Dismissed
Branch Manager, Tata Aig General Insurance Co. Ltd Vs Bhairavnath Sahebrao Kale & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379
Tribunals and Commissions01 May 2024Dismissed
M/s Kalindi Enterprises Vs Suresh G Kumar
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0010
Negotiable Instrument Act, 1881 — Section 138Consumer Protection Act, 2019 — Section 100
Tribunals and Commissions01 May 2024Dismissed
Subhash Kumar Vs Branch Manager, Bajaj Allianze Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)