COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 26 of 1,397

Tribunals and Commissions10 May 2024Allowed

United India Insurance Co. Ltd. Vs M/s Khadi Udhyog

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0030

Consumer Protection Act, 1986 — Section 2(1)(d)Insurance Act 1938 — Section 64UM

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Tribunals and Commissions10 May 2024Disposed Of

Pinaki Bhattacharjee Vs M/s Unique Construction & 6 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions10 May 2024Dismissed

Dr Tripti Das & Anr Vs Dr. Phani Bhusan Mandal & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0028

Consumer Protection Act, 1986 — Section 22, 22A, 22(2)Consumer Protection Act, 2019 — Section 50

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Tribunals and Commissions10 May 2024Disposed Of

Telco Construction Equipment Co. Ltd. & Ors Vs Stone International Pvt. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 2(1)(d), 13(1)(c), 14, 19

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Tribunals and Commissions10 May 2024Disposed Of

Vaibhavi Dredging Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions09 May 2024Disposed Of

M/s Anant Raj Limited Vs Happy Yadav

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 12, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions09 May 2024Dismissed

Sanjeev Grover Vs M/s Star Health & Allied Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0034

Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions09 May 2024Dismissed

Parulben Shailesbhai Chunara Vs Dr. Vinaykumar C. Sinh

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0033

Consumer Protection Act, 1986 — Section 21(b), 24A

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Tribunals and Commissions09 May 2024Allowed

Bajaj Allianz Life Insurance Co. Ltd. & Anr Vs Chandershekarappa

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0032

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Tribunals and Commissions08 May 2024Dismissed

Naveen Kohli Vs DLF Universal Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 25(3)

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Tribunals and Commissions08 May 2024Disposed Of

Sushila R. Sathe Vs M/s Aditya Enterprises

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0047

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Tribunals and Commissions08 May 2024Dismissed

Life Insurance Corporation Of India Vs Shubhalaxmi Shankar Shetty & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0046

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 45

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Tribunals and Commissions08 May 2024Dismissed

Upendra Pratap Singh Vs M/s Viraj Constructions Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 21B

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Tribunals and Commissions08 May 2024Dismissed

Omaxe Chandigarh Extension Developers Pvt. Ltd. ( Presently Known As Omaxe New Chandigarh Developes Pvt. Ltd.) Vs Ravinder Kumar Jain

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 2(r), 19

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Tribunals and Commissions08 May 2024Disposed Of

Pioneer Urban Land & Infrastructure Ltd Vs Surender Ruhil

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 51

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Tribunals and Commissions08 May 2024Disposed Of

M/s Shah Vadilal Jethalal Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0042

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(2)

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Tribunals and Commissions08 May 2024Allowed

Z. Ahmed Vs M/s Coco Cola India

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0041

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Tribunals and Commissions08 May 2024Disposed Of

Manjinder Singh Anand Vs Standard Chartered Bank Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0040

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Tribunals and Commissions08 May 2024Disposed Of

M/s Raheja Developers Limited Vs Vipin Gupta & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 13(2)(a), 13(3)Consumer Protection Act, 2019 — Section 51, 65(1)

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Tribunals and Commissions08 May 2024Disposed Of

M/s Aditya Enterpries Vs Sushila R. Sathe

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0038

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