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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 25 of 1,397

Tribunals and Commissions20 May 2024Allowed

Jatin Kumar Verma Vs Sumit Garg & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0080

Civil Procedure Code, 1908 — Order 7 Rule 10Consumer Protection Act, 1986 — Section 11, 12(3)Consumer Protection Act, 2019 — Section 34, 34(1), 47(1)(a)(i), 58(1)(a)(i)
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Tribunals and Commissions16 May 2024Partly Allowed/Dismissed

Public Health Foundation Of India Vs Punjab And Sind Bank & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(e), 2(1)(g), 24AIncome Tax Act, 1961 — Section 80G(5)(vi)Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
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