COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 23 of 1,397

Tribunals and Commissions31 May 2024Dismissed

M/s Maa Vaishno Build Estates Developers Pvt Ltd Vs Smt. Usha Kiran Tewari

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0113

Consumer Protection Act, 1986 — Section 24AConsumer Protection Act, 2019 — Section 69

Tribunals and Commissions31 May 2024Disposed Of

The Punjab State Federation Of Cooperative House Building Societies Ltd Vs Hari Singh

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0112

Consumer Protection Act, 1986 — Section 19Punjab Apartment and Property Regulation Act of 1995 — Section 2(b), 2(e), 2(y), 3(g)

Tribunals and Commissions31 May 2024Disposed Of

Shree Vinayak Co Op Hsg. Society Ltd Vs M/S. Karwa Developers & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0111

Consumer Protection Act, 1986 — Section 12(1)(b)

Tribunals and Commissions31 May 2024Dismissed

Jila Sahakari Kendriya Bank Maryadit And Anr Vs Branch Manager, National Insurance Company Limited And Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0110

Consumer Protection Act 1986 — Section 21(b), 24AConsumer Protection Act 2019 — Section 58(1)(b)

Tribunals and Commissions31 May 2024Dismissed

Parboth Chander Bali Vs Managing Director, Airbnb India Private Limited

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0109

Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)

Tribunals and Commissions31 May 2024Dismissed

Randhir Singh Vs M/s Maharaja Auto Wheels (P) Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0108

Consumer Protection Act 1986 — Section 2(1)(d), 13(1)(c), 21(b)

Tribunals and Commissions31 May 2024Dismissed

Ajay Kumar Jayaswal Vs Future Generali India Life Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0107

Consumer Protection Act 1986 — Section 21(b)

Tribunals and Commissions31 May 2024Dismissed

Punjab National Bank & Anr Vs Jai Kishan Sharma

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0106

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 34, 35Consumer Protection Act 2019 — Section 58(1)(b)

Tribunals and Commissions31 May 2024Disposed Of

Tata Motors Ltd. & Anr Vs Ramkumar Verma & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0105

Consumer Protection Act 1986 — Section 13(1)(c), 21(b)Arbitration and Conciliation Act, 1996 — Section 29(8)Consumer Protection Act 2019 — Section 38(2)(c), 58(1)(b)

Tribunals and Commissions30 May 2024Dismissed

M/s Kohinoor Marketing Associates Vs M/s National Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0103

Tribunals and Commissions29 May 2024Allowed

Poonam Gupta Vs M/s Samar Estates Pvt. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0101

Tribunals and Commissions28 May 2024Allowed

P V Srinivasa Gupta Vs The Beml Employees Co Op Society Ltd

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0100

Tribunals and Commissions27 May 2024Dismissed

Neeraj Kumar Vs M/s PNB Metlife India Insurance Company Limited

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0125

Insurance Act 1938 — Section 50

Tribunals and Commissions27 May 2024Disposed Of

Bank Of India Vs Dr. Mahesh Kumar

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0099

Consumer Protection Act, 2019 — Section 58(1)(b)Foreign Exchange Management Act, 1999 — Section 5

Tribunals and Commissions27 May 2024Disposed Of

Biswajit Banerjee Vs Shaw Construction & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0098

Consumer Protection Act, 1968 — Section 2(1)(d), 13(3B), 19

Tribunals and Commissions27 May 2024Disposed Of

DLF Homes Panchkula Pvt. Ltd Vs Amit Chhokra & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0097

Consumer Protection Act, 2019 — Section 51

Tribunals and Commissions27 May 2024Disposed Of

Mahesh Gugnani & Anr Vs M/s Sushma Buildtech Limited

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0096

Consumer Protection Act, 2019 — Section 2(r), 51

Tribunals and Commissions27 May 2024Dismissed

Capt. Ajay Sareen & 24 Ors Vs M/s Milroc Good Earth Property & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0095

Consumer Protection Act 1986 — Section 24A

Tribunals and Commissions27 May 2024Dismissed

Sahara Prime City Limited & 2 Ors. Vs Mamta Sharma & Anr

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0094

Consumer Protection Act 1986 — Section 19

Tribunals and Commissions27 May 2024Disposed Of

M/s Nandi Builders & Developers & Anr Vs Saraswathamma

National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0093