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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 22 of 1,397

Tribunals and Commissions03 Jun 2024Allowed

Maruti Suzuki India Limited Vs Henry D'souza & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0018

Consumer Protection Act 1986 — Section 13, 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g)Consumer Protection Act 2019 — Section 38(2)(c), 58(1)(b)
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Tribunals and Commissions03 Jun 2024Allowed

New India Assurance Co. Ltd. & 2 Ors Vs Kiran & 4 Ors

National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0012

Code of Criminal Procedure 1973 — Section 154, 293Consumer Protection Act 2019 — Section 38(9)Motor Vehicles Act, 1988 — Section 55(1), 55(2), 185
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