Tribunals and Commissions11 Jun 2024Dismissed
Oriental Insurance Co. Ltd Vs M/s Pathak Watches & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0063
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 20 of 1,397
Tribunals and Commissions11 Jun 2024Dismissed
Ghansi Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0011
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Jun 2024Dismissed
Chola Mandalam Ms General Insurance Co. Ltd Vs Ravinder Singh
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Jun 2024Allowed
Taipen Traders Ltd. & Anr Vs M/s Bhawani Cold Storage & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b), 25, 27Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Jun 2024Allowed
Rajesh Gupta And Anr Vs Rajesh Kumar Sharma
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0008
Tribunals and Commissions11 Jun 2024Disposed Of
Paras Hospital Vs Rishi Kumar Jain & Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Jun 2024Dismissed
Diviaional Manager, Oriental Insurance Co. Ltd. & Anr Vs Murari Kumar
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 378, 379, 406
Tribunals and Commissions11 Jun 2024Allowed
M/s Emtex Machinery Pvt. Ltd Vs M/s M.I.C Engineers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 13, 13(1)(c), 21(b), 25, 27
Tribunals and Commissions11 Jun 2024Dismissed
Eastern Railway & Anr Vs Naushad Khan
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b), 27Railways Act, 1989 — Section 100
Tribunals and Commissions11 Jun 2024Dismissed
S.P. Singh Yadav Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 15, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions11 Jun 2024Dismissed
Fauja Singh & Anr Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Jun 2024Dismissed
Liberty Videocon General Insurance Company Ltd Vs Uma Bai Dhankar & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0001
Tribunals and Commissions10 Jun 2024Allowed
Ghaziabad Development Authority Vs Vijay Gautam
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0062
Tribunals and Commissions10 Jun 2024Allowed
Vatsaly Builders & Developers Pvt. Ltd. & Anr Vs Kusum Dixit
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 2(l)(g), 21(b)
Tribunals and Commissions10 Jun 2024Partly Allowed
Kailash Tower Co Op Housing Society Ltd Vs M/s Jaycee Homes & Hotels Ltd. & Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Section 9Mabarashtra Ownership Flats ,(Regulation of extent,the promotion of construction. Sale. Management and transfer) Act, 1963 — Section 5, 11
Tribunals and Commissions10 Jun 2024Dismissed
Mr. Harikishan S. Virmani & 3 Ors Vs M/s Vaidehi Akash Housing Pvt. Ltd. & 6 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 3, 24AConsumer Protection Act, 2019 — Section 35, 36, 36(2), 36(3), 37, 38, 39, 59, 69, 100Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions07 Jun 2024Dismissed
Sanjay Keshavchandra Gupta Vs Chembur Gymkhana
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Jun 2024Disposed Of
Bharat S. Shah & Anr Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0057
Code of Civil Procedure, 1908 — Section 13Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Jun 2024Dismissed
R.K. Sharma Vs Managing Director M/S. Trent Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b), 22(a)
Tribunals and Commissions07 Jun 2024Dismissed
Delhi Development Authority Vs Bachhi Devi Through Her Lrs
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0055