Tribunals and Commissions21 Jun 2024Dismissed
Kuljit Kaur & 4 Ors Vs Cholamandlam Ms General Insurance Co. Limited
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 19 of 1,397
Tribunals and Commissions20 Jun 2024Disposed Of
Oriental Insurance Company Ltd. Vs M/s. S. P. Singla Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Jun 2024Partly Allowed
Ankur Arora Vs Jaypee Sports International Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0028
Tribunals and Commissions14 Jun 2024Allowed
JCB India Ltd Vs Ram Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(a), 2(1)(d), 2(1)(d)(ii), 13, 13(1), 13(1)(c), 19
Tribunals and Commissions14 Jun 2024Dismissed
M/s Maya Realtors Pvt. Ltd Vs T.P. Ghosh & 7 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Jun 2024Dismissed
Devendra Kumar Goel S/O. Shri Suresh Kumar Goel Vs M/s Pearls Infrastructure Projects Limited Through Its Chairman, Nirmal Singh Bhangoo
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions14 Jun 2024Dismissed
Universal Sompo General Insurance Company Limited & 2 Ors. Vs M/s Ujala Plastic & Case Company & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0024
Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions14 Jun 2024Allowed
Branch Manager Cholamandalam M S General Insurance Company Ltd Vs Minati Dei & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 13(1)(a), 21(b)
Tribunals and Commissions14 Jun 2024Dismissed
Pratap Singh Vs IFFCO Tokio General Insurance Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0022
Code of Criminal Procedure, 1973 — Section 156(3)Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions14 Jun 2024Disposed Of
GTFS Multi Services Ltd Vs Smt. Pravati Behera & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Jun 2024Dismissed
Prabu Herbert Samuel (Civil Engineer) Vs R. Rajammal
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions13 Jun 2024Partly Allowed
Nutan Aggarwal Vs M/s Purearth Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0032
Tribunals and Commissions13 Jun 2024Allowed
United India Insurance Co. Ltd Vs Shree Sai Laxmi Poultary Feeds & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0031
Tribunals and Commissions13 Jun 2024Dismissed
Mrs. Prem Lata Sanghi Vs Deutsche Lufthansa Aktiengesellschaft(Lufthansa German Airlines)
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0030
Carriage by Air Act, 1972 — Section 2(iii), 3(2), 4A
Tribunals and Commissions13 Jun 2024Dismissed
Shriram General Insurance Company Limited Vs Mahesh Chand Sharma
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0029
Code of Criminal Procedure, 1973 — Section 154, 156(3)
Tribunals and Commissions12 Jun 2024Partly Allowed
Ratna Ganguly & Anr Vs Ramakrishna Mission Seva Pathishthan & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions12 Jun 2024Dismissed
Commissioner, Rajasthan Housing Board & 2 Ors.Vs Ramesh Chand Gupta
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions12 Jun 2024Dismissed
National Insurance Company Limited Vs Khurshida Bano W/O Late Baker Ali
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions11 Jun 2024Dismissed
Hridaylal Sahu & 2 Ors Vs Dr. Roshan Upadhyay & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions11 Jun 2024Dismissed
Sai Krupa Builders & 2 Ors Vs Manda Rani
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 19