COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 17 of 1,397

Tribunals and Commissions10 Jul 2024Allowed

Vidyalakshmi S.K.Vs Niva Bupa Health Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 15Consumer Protection Act, 2019 — Section 36(2), 38(3)(a), 41, 58(1)(b)

Tribunals and Commissions10 Jul 2024Dismissed

Dipti Rajkumar Purswani Vs SBI Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0047

Tribunals and Commissions09 Jul 2024Dismissed

HDFC Bank Ltd Vs Satish Baishya

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0017

Consumer Protection Act, 1986 — Section 21(b)Information Technology Act, 2000 — Section 66A, 66D

Tribunals and Commissions09 Jul 2024Dismissed

Deputy Secretary, Kolkata Metropolitan Development Authority, Estate (M & M ) Unit, K.M.D.A, & Anr.Vs Dr. Swami Anand Giri & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0016

Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions08 Jul 2024Disposed Of

M/s Supertech Limited (Through Its Irp, Mr. Hitesh Goel) Vs Shri Kamal Kumar Chajgotra S/O. Late. Shri Maya Dass

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0024

Consumer Protection Act, 2019 — Section 51Insolvency & Bankruptcy Code 2016 — Section 7, 14, 14(1)

Tribunals and Commissions08 Jul 2024Dismissed

HDFC Ergo General Insurance Co. Ltd Vs Ram Lal Balai

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0023

Tribunals and Commissions08 Jul 2024Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Bhim Singh

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0022

Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379

Tribunals and Commissions08 Jul 2024Dismissed

Commissioner, Nagar Parishad Alwar, Rajasthan Vs Shivlal Bhagat

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0021

Consumer Protection Act, 1986 — Section 2(o), 3, 21(b)

Tribunals and Commissions08 Jul 2024Dismissed

Sant's Hyundai. (A Unit Of Amrit Auto) Vs S. K. Sharma & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0020

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions08 Jul 2024Dismissed

Angrej Singh Vs Iffco Tokio General Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0019

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions08 Jul 2024Allowed

Annamma Abraham Vs Oriental Insurance Company Limited

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0018

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions05 Jul 2024Allowed

M/s. Mahindra & Mahindra Financial Services Ltd Vs Gurmeet Singh & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions05 Jul 2024Dismissed

Jaipur Vidhyut Vitran Nigam Limited & 2 Ors Vs Shrimati Shakuntala Devi

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0025

Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions04 Jul 2024Allowed

Tej Pal Singh Yadav & 12 Ors Vs M/s. Octagon Builders & Promoters Pvt. Ltd

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0033

Consumer Protection Act, 1986 — Section 12(i)(c)

Tribunals and Commissions04 Jul 2024Disposed Of

Sahara Prime City Ltd Vs Gyana Nand

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0032

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions04 Jul 2024Dismissed

Imroz Ahmed Khan Vs Cosmos Infra Engineering India Limited

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0031

Delhi Consumer Protection Rules, 1987 — Rule 8

Tribunals and Commissions04 Jul 2024Allowed

Subhra Tiwari Vs Imperia Structure Ltd. ( Project Esfera)

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0030

Tribunals and Commissions04 Jul 2024Disposed Of

Magma Hdi General Insurance Co. Ltd. Vs Shannu Khan

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 12

Tribunals and Commissions04 Jul 2024Dismissed

Vijaylaxmi Housing Vs Vangala Surya Subrahmanya Srinivasa Sarma & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0028

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions03 Jul 2024Disposed Of

Bank Of Baroda Vs Vishnu Prakash & Anr

National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0035