Tribunals and Commissions30 Jul 2024Disposed Of
Punjab Urban Planning & Development Authority & 2 Ors Vs Ms. Ena Arora
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0080
Consumer Protection Act, 2019 — Section 69
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 15 of 1,397
Tribunals and Commissions30 Jul 2024Dismissed
Shraddha Sachan Vs Aura Buildwell Private Limited
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 2(1)(d), 19Consumer Protection Act, 2019 — Section 2(7)
Tribunals and Commissions30 Jul 2024Dismissed
State Bank Of India Vs Govt. T. Romana College
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions30 Jul 2024Disposed Of
Munna Prashad Snoi Vs Branch Manager, Sbi Jogbani & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Jul 2024Dismissed
Dr. Ambujaksha Sinha Mahapatra & Anr Vs Amalendu Bhattacharjee
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Jul 2024Dismissed
Gurvinder Kaur Vs Dr Bharti Gupta & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Jul 2024Dismissed
Mohamed Abbas Vs Union Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(1)(d), 22, 22A
Tribunals and Commissions23 Jul 2024Dismissed
New Delhi Institute Of Management Studies Vs Shamaneshwaram & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b)University Grants Commission Act, 1956 — Section 22
Tribunals and Commissions23 Jul 2024Dismissed
Surinder Kumar Aggarwal Vs New India Assurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Jul 2024Allowed
Kuldeep Singh & Anr Vs DLF Homes Panchkula Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions22 Jul 2024Partly Allowed
Smt. Suresh Rani Through Shri Rohit Goyal Vs Kailash Hospital & Heart Institute & 6 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0056
Tribunals and Commissions19 Jul 2024Disposed Of
M/s Omaxe Ltd Vs Jyoti Malhan & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0058
Tribunals and Commissions18 Jul 2024Allowed
Cyrus Warden Vs Aliens Developers Private Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 22
Tribunals and Commissions18 Jul 2024Allowed
Pooja Bajaj Malhotra & Anr Vs Pioneer Urban Land & Infrastructure Limtied
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 12(a), 21
Tribunals and Commissions18 Jul 2024Allowed
Inderjit Walia & Anr Vs Pioneer Urban Land & Infrastructure Limtied
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 12(1)(c), 21
Tribunals and Commissions18 Jul 2024Allowed
New India Assurance Company Limited Vs M/s Ashoka Spanners Limited
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0061
Consumer Protection Act 1986 — Section 13(4), 24A
Tribunals and Commissions18 Jul 2024Allowed
Dr. (Mrs.) Vijaya Srivastava Vs Branch Manager, State Bank Of India & 5 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 2(1)(d)(ii), 14, 14(1), 14(2A), 29A
Tribunals and Commissions18 Jul 2024Allowed
Oriental Insurance Company Ltd Vs Suresh Kumar
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0059
Tribunals and Commissions16 Jul 2024Allowed
Anil Ramkrishna Inamdar Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0070
Tribunals and Commissions16 Jul 2024Dismissed
Assistant Engineer, M.P. Housing Board Vs Shrimati Manjit Pavme W/o Late Prahlad Kumar Pavme
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0069