Tribunals and Commissions07 Aug 2024Allowed
Narinder Verma Vs M/s YPS Developers (P) Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0009
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 14 of 1,397
Tribunals and Commissions07 Aug 2024Allowed
S.K.Verma Vs M/s YPS Developers (P) Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0008
Tribunals and Commissions07 Aug 2024Dismissed
Goibibo Com Vs Amrit Pal Jaiswal & Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0007
Consumer Protection Act 2019 — Section 58(1)(b)Information Technology, 2002 — Section 2(1)(w), 79
Tribunals and Commissions06 Aug 2024Dismissed
Pravar Adhikshak (Senior Superintendent Of Post Offices) & Anr Vs Pinky Wadhwa
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0017
Consumer Protection Act 1986 — Section 3, 21(b)Insurance Act, 1938 — Section 45(1)
Tribunals and Commissions05 Aug 2024Partly Allowed
Kishor V. Patil & Anr Vs M/s Marvel Zeta Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0020
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 120B, 323, 406, 417, 420, 465, 466, 467, 468, 471, 506Maharashtra Ownership of Flats Act, 1963 — Section 3, 4, 13
Tribunals and Commissions05 Aug 2024Dismissed
Akshay Doshi Vs G. Sundar & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0019
Consumer Protection Act 1986 — Section 14, 19Maharashtra Ownership of Flats Act, 1963 — Section 4, 4(1)Real Estate (Regulation and Development) Act, 2016 — Section 18
Tribunals and Commissions05 Aug 2024Disposed Of
Punjab Urban Planning & Development Authority Vs Prem Jindal
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0018
Consumer Protection Act 1986 — Section 3, 21(b)
Tribunals and Commissions02 Aug 2024Dismissed
Central Academy Educational Society Ajmer Vs M/s Jain Construction Company
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(m), 24A
Tribunals and Commissions02 Aug 2024Disposed Of
M/s Vatika Limited Vs Dr Khozem A Divan & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0025
Tribunals and Commissions02 Aug 2024Allowed
Baibhab Sur Vs Swapan Sengupt & 6 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2024Partly Allowed
Vice Chairman, Lucknow Development Authority & 2 Ors Vs Alok Srivastava
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0023
Tribunals and Commissions02 Aug 2024Dismissed
TDI Infrastructure Ltd Vs Shiv Kumar Goyal
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0022
Tribunals and Commissions02 Aug 2024Allowed
Sunil Kumar Taneja Vs RPS Infrastructure Limited
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0021
Code of Civil Procedure 1908 — Section 151
Tribunals and Commissions31 Jul 2024Dismissed
M/s Enchante Jewellery Ltd Vs Bajaj Allianz General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Jul 2024Allowed
Anis Fatma Begum Vs SK. Azem Ali & 11 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions31 Jul 2024Dismissed
Prashant Chandra Vs Jai Prakash Associates Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 12, 17Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions31 Jul 2024Allowed
Modak Medical Hall Vs Barna Saha (Nee Das) & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions31 Jul 2024Dismissed
Navneet Kaur Vs Punjabi University & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0083
Tribunals and Commissions31 Jul 2024Dismissed
Bala Devi Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions30 Jul 2024Dismissed
State Bank Of India & 2 Ors Vs Biresh Chandra Gangopadhyay & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0081
Consumer Protection Act, 2019 mdash; Section 51