Tribunals and Commissions28 Aug 2024Dismissed
IDBI Bank Limited Vs Sheetal Bhargava & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0054
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 12 of 1,397
Tribunals and Commissions28 Aug 2024Dismissed
Khandelwal Nursing Home & Research Centre & Ors Vs Late Mrs. Mona Jain Through Legal Representatives
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0053
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions28 Aug 2024Dismissed
Bihar State Housing Board Vs Vijay Kumar Sinha
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0052
Consumer Protection Act,1986 — Section 21, 21(b)
Tribunals and Commissions27 Aug 2024Disposed Of
Vishnu Kumar Agrawal Vs Shri Jitendra Prasad, Branch Manager, Iciciprudential Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0057
Tribunals and Commissions27 Aug 2024Dismissed
Bharti Axa General Insurance Company Ltd Vs Corrtech International Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0051
Tribunals and Commissions27 Aug 2024Disposed Of
Dr Rita Gupta & Anr Vs Anjum Begum
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0050
Tribunals and Commissions27 Aug 2024Disposed Of
Mahindra And Mahindra Limited Vs Harish Chandra & Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0049
Tribunals and Commissions27 Aug 2024Disposed Of
Babulal Gupta Vs Shanti Nagar Grih Nirman Sahakari Sanstha Maryadit
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0048
Consumer Protection Act 1986 — Section 21(b), 24(a), 24(k)
Tribunals and Commissions27 Aug 2024Allowed
Anil Shivaji Jadhav Vs Divisional Manager, New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0047
Tribunals and Commissions27 Aug 2024Disposed Of
Smt. Rita Chatterjee & Anr Vs Bengal Ambuja Housing Development Ltd
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0046
Tribunals and Commissions27 Aug 2024Dismissed
Sunil Gupta Vs M/s DLF Universal Limited (Earlier Known As DLF India Ltd.) & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0045
Tribunals and Commissions27 Aug 2024Allowed
Cholamandalam Investment & Finance Ltd Vs Uttam Rao Pawade & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0044
Code of Civil Procedure, 1908 — Section 107, Order 1 Rule 9Consumer Protection (Consumer Commission Procedure Regulations 2020) — Regulation 26
Tribunals and Commissions27 Aug 2024Dismissed
Union Of India & 3 Ors Vs Rajendra Sethiya
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0043
Tribunals and Commissions22 Aug 2024Disposed Of
M/s Krishna Spico Industires Vs Oriental Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 26Insurance Regulatory and Development Authority Act, 1999 — Section 3Insurance Act, 1938 — Section 64UM
Tribunals and Commissions22 Aug 2024Dismissed
Nanak Chand Rajora Vs State Bank Of India
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions22 Aug 2024Dismissed
M/s Shriram Chits (Maharashtra ) Ltd Vs Dnyaneshwar
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0027
Consumer Protection Act 1986 — Section 21(b)Chit Funds Act, 1982 — Section 64
Tribunals and Commissions21 Aug 2024Dismissed
Francisco Xavier Paulino Dias Sousa Vs M/s Cement And Metal Craft
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0036
Contract Act, 1872 — Section 37, 54
Tribunals and Commissions21 Aug 2024Allowed
Dinesh Jain & Anr Vs M/s Shubh Enterprises
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i), 24A, 26
Tribunals and Commissions21 Aug 2024Partly Allowed
Somender Gautam Vs Ansal Housing & Construction Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0031
Consumer Protection Act 1986 — Section 2(1)(g)Specific Relief Act, 1963 — Section 31
Tribunals and Commissions21 Aug 2024Partly Allowed
Union Of India Vs Vennapu Prasada Rao
National Consumer Disputes Redressal Commission · (2024) 08 NCDRC CK 0030
Railways Act, 1989 — Section 124, 124ARailway Claims Tribunal Act, 1987 — Section 15