Tribunals and Commissions16 Jul 2024Dismissed
M.P. Housing Board, Through Estate Officer Vs Dr. Balmukund Baghel S/o Shri Tam Singh Baghel
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0068
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 16 of 1,397
Tribunals and Commissions16 Jul 2024Dismissed
Ireo Grace Realtech Pvt Ltd Vs Manoj Kumar
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0067
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions16 Jul 2024Dismissed
M/s Shree Vigneswara Hi-Tech Promoters (P) Ltd Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0066
Tribunals and Commissions16 Jul 2024Dismissed
GRJ Distributors & Developers Pvt. Ltd Vs Vicky Lakhima & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0065
Consumer Protection Act, 2019 — Section 51(1)Insolvency and Bankruptcy Code, 2016 — Section 7, 14
Tribunals and Commissions16 Jul 2024Allowed
Swarjeet Sagi & 2 Ors Vs D. Srinivas & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0036
Code of Civil Procedure, 1908 — Order 8 Rule 5(2), Order 8 Rule 10
Tribunals and Commissions15 Jul 2024Allowed
Swarjeet Sagi & 2 Ors Vs D. Srinivas & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0064
Tribunals and Commissions12 Jul 2024Dismissed
Shubham Setia S/O. Sh. Satish Setia Vs MB Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0045
Tribunals and Commissions12 Jul 2024Dismissed
MB Infrabuild Pvt. Ltd Vs Shubham Setia
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0044
Tribunals and Commissions12 Jul 2024Dismissed
Parsvnath Developers Limited Vs Prashant Khare
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0043
Tribunals and Commissions12 Jul 2024Dismissed
Sanjay Bansal Vs M/s Vipul Ltd. And Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0042
Tribunals and Commissions12 Jul 2024Dismissed
Anant Kumar Shamra & Anr Vs Sri Sankar Bhattacharya
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions12 Jul 2024Dismissed
IFFCO Tokio General Insurance Company Ltd Vs Harmanpreet Singh
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0040
Consumer Protection Act, 2019 — Section 58(1)(b)Motor Vehicles Act, 1988 — Section 157, 157(1)Sale of Goods Act, 1930 — Section 19, 20
Tribunals and Commissions12 Jul 2024Dismissed
Shankar Saran Vs Chairman Apollo Hospitals
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0039
Tribunals and Commissions12 Jul 2024Dismissed
Bihar State Housing Board Vs Bedamo Devi
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Jul 2024Dismissed
Vineet Kumar Dixit Vs Senior Superintendent Of Post Offices & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b)Public Accounts Default Act, 1850 — Section 4Limitation Act, 1963 — Section 14
Tribunals and Commissions11 Jul 2024Allowed
Manda Nirmala Kumari Vs Senior State Medical Commissioner & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 14, 14(1)(d), 19
Tribunals and Commissions11 Jul 2024Dismissed
New India Assurance Co. Ltd Vs Keshar Deo Agarwala & Anr
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0052
Tribunals and Commissions11 Jul 2024Disposed Of
Abhimanyu Chib Vs Vipul It Infrasoft Private Limited &2 Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 2(1)(d), 19Evidence Act, 1872 — Section 101, 102
Tribunals and Commissions10 Jul 2024Dismissed
Motor & General Sales Ltd Vs Ravi Prakash Mishra & Others
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0050
Tribunals and Commissions10 Jul 2024Allowed
Sathyaraj Pcm Contractor, Kalpatharu Power Transmission Limited (DPTL) Vs Krishnavel& Ors
National Consumer Disputes Redressal Commission · (2024) 07 NCDRC CK 0049