Tribunals and Commissions07 Jun 2024Allowed
M/s. JMD Ltd. & Anr Vs Neetu Juneja & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0054
Contract Act, 1872 — Section 37, 39, 55Limitation Act, 1963 — Section 14
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National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 21 of 1,397
Tribunals and Commissions07 Jun 2024Allowed
Rashmi Gupta & 2 Ors Vs Almond Infrabuild Private Limited
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(o), 2(r), 14(1)(d), 24AContract Act, 1872 — Section 74
Tribunals and Commissions06 Jun 2024Allowed
Oriental Insurance Co. Ltd. Vs M/s. Buildmet Fibres Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0052
Income Tax Act, 1961— Section 44AB
Tribunals and Commissions06 Jun 2024Partly Allowed
Oriental Insurance Co. Ltd. Vs M/s. Buildmet Fibers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0051
Insurance Act, 1938 — Section 64VB
Tribunals and Commissions06 Jun 2024Disposed Of
Mukesh Gupta Vs Negolice India Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0050
Tribunals and Commissions05 Jun 2024Disposed Of
Mannu Baweja & Anr Vs Ansal Properties & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jun 2024Allowed
Shyam Kumar Vs Bharti Airtel Ltd & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 11, 11(2), 17(2), 21(b)General Clauses Act 1987 — Section 6
Tribunals and Commissions05 Jun 2024Dismissed
Union Of India & 2 Ors Vs Virender Singh & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0049
Code of Civil Procedure, 1908 — Section 21Consumer Protection Act, 1986 — Section 11(2), 11(2)(a), 17(2), 17(2)(a), 11(2)(b), 21(b)Land Acquisition Act, 1894 — Section 18, 28A
Tribunals and Commissions05 Jun 2024Dismissed
Director, Auto Hi Link Pvt. Ltd Vs Dr Pradip Kumar Mohanta
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jun 2024Dismissed
National Insurance Co. Ltd Vs Sheela Devi Mittal
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jun 2024Disposed Of
Anirudh Kumar Gupta Vs Junior Engineer, C.G. State Electricity Distribution Co. & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jun 2024Disposed Of
G.S. Pal Pandian Vs Equitas Finance Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0045
Tribunals and Commissions05 Jun 2024Dismissed
Suvidha Mahila Nagrik Bank Maryadit & Anr Vs Shankarlal Thakur & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0044
Tribunals and Commissions05 Jun 2024Dismissed
Tata Motor Finance Limited Vs Rakesh Pandey
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0043
Tribunals and Commissions05 Jun 2024Dismissed
Range Gowda Vs M/s Fire Tech Bakery Equpments
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(d), 2(d)(i), 2(1)(d)(i)Consumer Protection Act 2019 — Section 51
Tribunals and Commissions05 Jun 2024Dismissed
Reliance Nippon Life Insurance Co. Ltd. & Anr Vs Surendra Kumar
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 45
Tribunals and Commissions05 Jun 2024Dismissed
Ujjal Chakraborty Vs Rupa Ghosh
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0040
Tribunals and Commissions05 Jun 2024Partly Allowed
TDI Infrastructure Ltd Vs Bipin Gupta
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0039
Contract Act, 1872 — Section 74
Tribunals and Commissions04 Jun 2024Disposed Of
Sukhdeep Kaur Vs M/s ATS Infrabuild Private Limied 3 Ors
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Jun 2024Dismissed
DLF Southern Towns Pvt. Ltd. & 2 Ors Vs Romy Chacko
National Consumer Disputes Redressal Commission · (2024) 06 NCDRC CK 0037