Tribunals and Commissions27 May 2024Allowed
Sushma Buildtech Ltd Vs Aniraj Sharma & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0092
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 24 of 1,397
Tribunals and Commissions27 May 2024Disposed Of
M/s Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Pawan Kapoor
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0091
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions27 May 2024Allowed
Barmalt Malting India Private Limited Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0090
Tribunals and Commissions27 May 2024Partly Allowed
M/s Okaya Fujikawa Power Pvt. Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0089
Evidence Act — Section 58
Tribunals and Commissions22 May 2024Dismissed
The Lords Cottages & Villas Resident Welfare Association (Retd.) Vs M/s. Himalayan Buildwell (India) Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0074
Consumer Protection Act 1986 — Section 12(1)(a), 12(1)(b)
Tribunals and Commissions22 May 2024Dismissed
Ajay Kumar Anant Prasad Vs Apollo Hospital Group & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0073
Tribunals and Commissions22 May 2024Dismissed
Life Insurance Corporation Of India Vs Ramagiri Swaroopa
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0072
Tribunals and Commissions22 May 2024Allowed
Shriram General Insurance Co. Ltd. & Anr Vs Polisetty Anupama
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0071
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions22 May 2024Allowed
Yunus Vs National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0070
Tribunals and Commissions22 May 2024Allowed
The Managing Director, The Karnataka State Co Operative Housing Federation Ltd Vs Major Bhargava R.D.
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0069
Consumer Protection Act, 2019 — Section 2(42)Interest Act, 1978 — Section 3(3)(a)(ii)
Tribunals and Commissions21 May 2024Disposed Of
Rajasthan Housing Board & Anr Vs Puran Mal
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 May 2024
Mohan Khanna Vs Jai Prakash Associate Ltd.
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0075
Tribunals and Commissions20 May 2024Dismissed
Royal Sundaram General Insurance Company Limited (Formerly Known As Royal Sundaram Alliance Insurance Company Limited) Vs Ishwar Singh Mehra & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0088
Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions20 May 2024Dismissed
Ashok Mittal & 58 Ors Vs Ardee Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions20 May 2024Dismissed
M/s Matrix. Through Its Proprietor, Mr. Rajiv Sawhney Vs Axis Bank Through Its Manager
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(m)Consumer Protection Act, 2019 — Section 2(6)(iii), 2(7)(ii), 2(11), 2(42), 2(47)
Tribunals and Commissions20 May 2024Partly Allowed
Parth M. Soneji & Anr Vs Shree Sainath Enterprises Construction And Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0085
Tribunals and Commissions20 May 2024Allowed
Kanoria Sugar And General Manufacturing Company Limited Vs The United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0084
Tribunals and Commissions20 May 2024Dismissed
Rajaram Gangaram Ghag Vs Geeta Vinod Jethva & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0083
Indian Penal Code, 1860 — Section 34, 304
Tribunals and Commissions20 May 2024Dismissed
Sher Singh Vs Manager, The New India Assurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0082
Tribunals and Commissions20 May 2024Allowed
Annu Rani Verma Vs PMB Metlife India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 05 NCDRC CK 0081
Consumer Protection Act, 2019 — Section 58(1)(b)