Tribunals and Commissions30 Apr 2024Disposed Of
Integrated Finance Co. Ltd. & Anr Vs Geevarghese Panickar
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 29 of 1,397
Tribunals and Commissions30 Apr 2024Disposed Of
Bisleri International Private Limited Vs Mukesh Khandelwal & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions30 Apr 2024Dismissed
Regional Provident Fund Commissioner Vs Nanjibhai Tejabhai Solanki
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0101
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions24 Apr 2024Dismissed
Reliance General Insurance Company Ltd. Vs Deva Ram
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions24 Apr 2024Dismissed
Oriental Insurance Co. Ltd Vs Bhola Singh
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions24 Apr 2024Allowed
Rajasthan Housing Board & Anr Vs Arjun Singh Choudhary
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Apr 2024Disposed Of
M/s Mahatma Gandhi Mission Hospital Vs Parshuram Landge
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions23 Apr 2024Dismissed
Shalini Srivastava Vs Aviva Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 302
Tribunals and Commissions23 Apr 2024Dismissed
National Insurance Co. Ltd. Vs Timeless Jewels
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 17
Tribunals and Commissions23 Apr 2024Partly Allowed
Anand Life Space Development Llp & 2 Ors. Vs Mohit Bhalla
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 51, 58
Tribunals and Commissions23 Apr 2024Allowed
Pavanjeet Goyal Vs Girish Chaudhary & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Apr 2024Allowed
East India Transport Agency Vs Dhariwal Industries Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions23 Apr 2024Allowed
Zina Varugis Vs M/s Umiya Builders And Developers& Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 19, 24A(1)
Tribunals and Commissions23 Apr 2024Dismissed
Dr. Yasmeen Khan & Anr Vs Sabiha Hamid Major & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 14, 19
Tribunals and Commissions23 Apr 2024Allowed
Geetika Mallan & Anr Vs Jaiprakash Associats Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0069
Tribunals and Commissions23 Apr 2024Dismissed
Subham Builders & Developers Vs Ruchi Soni & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0068
Tribunals and Commissions23 Apr 2024Dismissed
United India Insurance Co. Ltd.Vs Giri Raj Prasad
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Apr 2024Dismissed
Sharda Vinod Bhatia Vs Tata Motors Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 13, 2(1)(d), 13(1)(c), 21(b)
Tribunals and Commissions23 Apr 2024Allowed
Life Insurance Corporation Of India Vs Imran Khan
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Apr 2024Dismissed
Renault India Pvt. Ltd. & Anr Vs Shailender Kumar & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)