Tribunals and Commissions04 Apr 2024Allowed
Mohan Shyam Dubey Vs M/s. Emaar Mgf Land Ltd.
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0030
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 33 of 1,397
Tribunals and Commissions04 Apr 2024Allowed
Om Logistics Ltd Vs M/s Prem Kaushal Transport Carriers & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0028
Tribunals and Commissions04 Apr 2024Disposed Of
Union Of India / DG CRPF Vs Nageshwar Rao & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0027
Tribunals and Commissions04 Apr 2024Disposed Of
Ranjit Kumar Roy Vs Ashok Kumar Singh & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0026
Jharkhand Apartment (Property Regulation and Ownership) Act, 2005 — Section 16
Tribunals and Commissions04 Apr 2024Allowed
Life Insurance Corporation Of India & 2 Ors. Vs Rohini Swami
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0025
Tribunals and Commissions04 Apr 2024Dismissed
Indian Farmers Fertilizers Co-Operative Ltd. (Iffco) & 2 Ors Vs Balwant Singh
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 13(1)(c)Consumer Protection Act, 2019 — Section 69
Tribunals and Commissions04 Apr 2024Dismissed
Arvind Rajpal Jadav Vs Charudatta Vasantrao Tuljapurkar & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 2(1)(m), 21(b), 25(3)Transfer of Property Act, 1882 — Section 54Contract Act, 1872 — Section 202, 209, 215, 216
Tribunals and Commissions04 Apr 2024Dismissed
National Insurance Co. Ltd. Vs Dinesh Kumar Sharma
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Apr 2024Dismissed
Monu Kumar Vs Metro Max Infrastructure Pvt Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0037
Tribunals and Commissions03 Apr 2024Dismissed
M.R. Sood Vs Pioneer Toyota
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0035
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427
Tribunals and Commissions03 Apr 2024
M/s. Sathe Synthetics Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0034
Tribunals and Commissions03 Apr 2024Partly Allowed
M/s. Omaxe Chandigarh Extension Developers Pvt. Limited Vs Mayank Tyagi & Anr.
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0033
Tribunals and Commissions03 Apr 2024Allowed
Vikas Garg Vs Estate Officer (Housing)
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(a)(i)Punjab Apartment and Property Regulation Act (PAPRA), 1995 — Section 44
Tribunals and Commissions02 Apr 2024Disposed Of
Pairaya Kak @ Piyari Kak Vs HUDA & Anr
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21(b)Haryana Urban Development Authority Act, 1977 — Section 42
Tribunals and Commissions01 Apr 2024Dismissed
M/s Sanghi Industries Limited Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0020
Tribunals and Commissions01 Apr 2024Dismissed
M/s. Kohinoor International Vs M/s. Intraship Ag International Transport & Shipping & Ors
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 24A(2)
Tribunals and Commissions01 Apr 2024Dismissed
HSBC Bank Ltd Vs Hitesh Chadha
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0018
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions01 Apr 2024Dismissed
Khalikuddin Ziyauddin Chishti Vs Shriram Transport Finance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 04 NCDRC CK 0017
Tribunals and Commissions26 Mar 2024Allowed
Bajaj Allianz General Insurance Company Ltd.Vs M/s Kay Vee Enterprises
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0027
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
Tribunals and Commissions26 Mar 2024Allowed
Royal Sundaram Alliance Insurance Co. Ltd Vs M/s Patel Tours & Travels & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0026
Motor Vehicles Act, 1988 — Section 163A, 165, 175