Tribunals and Commissions14 Mar 2024Disposed Of
Neelay Girish Shah & 2 Ors Vs M/s Adinath Enterprise & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 36 of 1,397
Tribunals and Commissions14 Mar 2024Dismissed
Shashi Bhusan Kumar S/o Late Ram Tahal Prasad Vs Branch Managere, State Bank Of India
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0023
Tribunals and Commissions14 Mar 2024Dismissed
Kousalya Vs Secretary
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0022
Tribunals and Commissions14 Mar 2024Dismissed
K. K. Constructions Mr. Kalpesh Babubhai Prajapati Vs Gunavantbhai Bhupatbhai Bhatt
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0021
Tribunals and Commissions14 Mar 2024Disposed Of
M/s Narayan Builders & Developers & Anr Vs Kiran Jain
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0020
Tribunals and Commissions14 Mar 2024Dismissed
Bhagwat Singh Vs New India Assurance & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0019
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions13 Mar 2024Dismissed
Haryana Urban Development Authority & Anr Vs Suhani Garg
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0025
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions13 Mar 2024Disposed Of
Suraj Pal Singh Vs Director, Jaypee Infratech Limited
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0018
Insolvency & Bankruptcy Code, 2016 — Section 30(2), 31, 31(1)
Tribunals and Commissions13 Mar 2024Dismissed
H Tech Polyflex Pvt. Ltd Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0017
Tribunals and Commissions13 Mar 2024Disposed Of
M/s Chandigarh Royale City Promoters Pvt. Ltd. Vs Naresh Bhayana
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0016
Tribunals and Commissions13 Mar 2024Disposed Of
Yogesh Kumar Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0015
Tribunals and Commissions13 Mar 2024Disposed Of
Iffco Tokio General Insurance Company Ltd Vs Jaivinder Singh
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0014
Motor Vehicles Act, 1988 — Section 2(30), 157
Tribunals and Commissions12 Mar 2024Partly Allowed
M/s. GM Infinite Dwelling India Pvt Ltd. Vs Madhukar BS
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0013
Karnataka Municipal Corporation Act, 1976 — Section 310
Tribunals and Commissions12 Mar 2024Disposed Of
Sukla Bhaduri Vs Estate Officer Chhattisgarh Housing Board
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0011
Tribunals and Commissions12 Mar 2024Disposed Of
SBI Life Insurance Co. Ltd Vs Dereddy Sredhar Reddy
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0010
Tribunals and Commissions11 Mar 2024Dismissed
M/s Krishna Gramoduog Samiti Vs Punjab National Bank & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0071
Tribunals and Commissions11 Mar 2024Dismissed
Branch Manager, Future General India Life Insurance Co. Ltd. & Anr Vs Sonal G. Nasit
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0070
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Mar 2024Dismissed
Secretary, Lucknow Developm,Ent Authority Vs Smt. Kusum Gupta Through Lrs
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0069
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions11 Mar 2024Disposed Of
TDI Infrastructure Ltd Vs Anant Bir Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions11 Mar 2024Disposed Of
Sanjeev Agarwal Vs M/s Bhasin Infotech & Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 19