Tribunals and Commissions05 Mar 2024Partly Allowed
Parminder Singh Pental Vs Emaar Mgf Land Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0053
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 38 of 1,397
Tribunals and Commissions05 Mar 2024Dismissed
Agra Vikas Pradhikaran Through Its Secretary Vs Smt. Krishna Uttam & Anr
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0052
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions04 Mar 2024Dismissed
Thane Dist. Central Co. Op. Bank Ltd. & Anr Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0051
Insurance Act, 1938 — Section 64VB, 64VM(1)(a), 64VM(1)(c)
Tribunals and Commissions04 Mar 2024Partly Allowed
Dr. Harpreet Singh Mann & Anr Vs Pearls Infrastructure Projects Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0050
Tribunals and Commissions04 Mar 2024Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd.Vs Vipin Kumar Singla
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions04 Mar 2024Allowed
Ansal Housing & Construction Limited Vs Dharni Dhar
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b), 24, 25, 27, 27A
Tribunals and Commissions04 Mar 2024Disposed Of
M/s. BPTP Limited Vs Sandeep Dalmia
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0047
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions04 Mar 2024Disposed Of
HDFC Bank Ltd. & Anr Vs Vinod Gupta
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(d), 14, 19Banking Regulation Act, 1949 — Section 21A
Tribunals and Commissions04 Mar 2024Dismissed
Dr. Mukesh Joshi & 3 Ors Vs Manu Sharma & 7 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0045
Tribunals and Commissions04 Mar 2024Disposed Of
Sandeep Dalmia Vs M/s BPTP Limited
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions01 Mar 2024Partly Allowed
Deepak Dewan Vs M/s. Prestige Estates Projects Ltd
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0042
Tribunals and Commissions01 Mar 2024Allowed
Shubhra Sil & 5 Ors Vs Swapan Kumar Ray & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0040
Tribunals and Commissions01 Mar 2024Dismissed
HDFC Life Insurance Co. Ltd. Vs K. Pushpavati & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 03 NCDRC CK 0039
Insurance Act, 1938 — Section 45
Tribunals and Commissions29 Feb 2024Disposed Of
Rajasthan State Industries Development And Investment Corporation Vs Shailendra Tayal & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Feb 2024Dismissed
Force Motors Limited Vs Ravindran & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(d), 21(b), 24A
Tribunals and Commissions28 Feb 2024Disposed Of
Sushil Agarawal & Anr Vs Eminence Townships (India) Private Limited
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions28 Feb 2024Disposed Of
Jagdev Kumar Sharma & 2 Ors Vs DLF Homes Panchkula Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 24(2)(a)
Tribunals and Commissions27 Feb 2024Dismissed
Basanta Mohapatra & Anr Vs Dr. Anuradha Mittal, Md (Paediatric) & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 24(2)A
Tribunals and Commissions27 Feb 2024Dismissed
Superb MRI & C.T. Scan Vs Kanav Chopra (Minor) & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0043
Tribunals and Commissions27 Feb 2024Dismissed
VNS Finance & Capital Services Ltd Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0042