COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 39 of 1,397

Tribunals and Commissions23 Feb 2024Disposed Of

Air Force Naval Housing Board Vs Rajiv Chopra & Anr

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 2(r), 19, 24Aunjab Municipal Corporation Act, 1976 — Section 272Punjab Apartment and Property Regulation Act, 1995 — Section 3, 5, 9, 14

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Tribunals and Commissions23 Feb 2024Disposed Of

M/s Proview Rishabh Infra Pvt. Ltd. Vs Dr. Abha Nanda & Anr.

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions23 Feb 2024Partly Allowed

Lokhnath Mohapatra & Anr Vs M/s IREO Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0075

Consumer Protection Act, 1986 — Section 2(1)(d)

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Tribunals and Commissions22 Feb 2024Dismissed

SBI Life Insurance Company Ltd Vs Pujala Madhavi Latha & 4 Ors

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions22 Feb 2024Dismissed

Basant Singh & Anr Vs Dev Narayan Yadav

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0073

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Tribunals and Commissions22 Feb 2024Dismissed

Executive Engineer And Administrative Officer, Salem Housing Unit, Tamil Nadu Housing Board Vs C. Ramanathan

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0072

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Tribunals and Commissions21 Feb 2024Dismissed

Varman Aviation Private Limited Vs Directorate Of Civil Aviation, Government Of Bihar

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 24AConsumer Protection Act, 2019 — Section 51

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Tribunals and Commissions21 Feb 2024Disposed Of

M/s Pride Coke Pvt. Ltd Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)

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Tribunals and Commissions20 Feb 2024Dismissed

Anuj Kumar Vs Franchise India Brands Ltd

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 2(7), 58(i)(b)

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Tribunals and Commissions20 Feb 2024Dismissed

Mahila Chikitsalaya & 4 Ors Vs Sumitra & Anr

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0066

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions20 Feb 2024Dismissed

Khetgiri Vs Bhagwati Mobiles

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions20 Feb 2024Dismissed

Bharti Axa Life Insurance Co. Ltd. & Anr Vs Shaik Shafi

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0064

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions19 Feb 2024

Smt Susma Swain Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0063

Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions19 Feb 2024Dismissed

Gopal Prasad Mahanty & Anr Vs State Bank Of India

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0062

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Tribunals and Commissions19 Feb 2024Partly Allowed

M/s Quality Paper Point Vs Branch Manager, Union Bank Of India (Ubi) & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0061

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions19 Feb 2024Partly Allowed

Ajay Saxena Vs Devki Devi Fundation & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0060

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Tribunals and Commissions19 Feb 2024Disposed Of

M/S. Omaxe Chandigarh Extension Developers Pvt. Ltd. (Presently Known As Omaxe New Chandigarh Developers Pvt. Ltd.) Vs Anil Bhasin & Anr

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions19 Feb 2024Partly Allowed

Hongkong & Shanghai Banking Corporation Ltd Vs Vikash Kumar Singh & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 15

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Tribunals and Commissions19 Feb 2024Disposed Of

M/s Foot Prints Vs Oriental Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0057

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Tribunals and Commissions19 Feb 2024Disposed Of

Mrs. Manisha Gosain Vs M/s Ocus Skyscrapers Realty Limited

National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0056

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