Tribunals and Commissions25 Oct 2019Disposed Of
Joint Labour Commissioner & Anr Vs Kesar Lal
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0083
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 206 of 1,389
Tribunals and Commissions25 Oct 2019Allowed
Jesus John Vs M/S. Specialist Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2019Dismissed
Tania Bose Vs Uday Shankar Ghoshal
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2019Partly Allowed
Estate Officer (Urban Estate Ludhiana) Vs Jaswant Singh
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 24A,
Tribunals and Commissions24 Oct 2019Disposed Of
Dr. Dominic Anto Vs Sandhya Mol & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0081
Tribunals and Commissions24 Oct 2019Dismissed
United India Insurance Company Ltd. Vs Ajayghosh & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0080
Tribunals and Commissions24 Oct 2019Dismissed
Sant Sagar Builders & Developers Pvt. Ltd. & 2 Ors. Vs Sagar Heights Co-Operative Housing Society Ltd.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 15, 27
Tribunals and Commissions23 Oct 2019Disposed Of
Rajesh R Vs Saramma Itticheria
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0079
Tribunals and Commissions23 Oct 2019Dismissed
Kerala State Electricity Board & 2 Ors Vs A.J Sunny
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0078
Indian Electricity Act, 1910 — Section 56, 56(2)Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions23 Oct 2019Dismissed
New India Assurance Co. Ltd. Vs Sandeep
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0077
Indian Penal Code, 1860 — Section 379Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Oct 2019Allowed
Shree Krishana Vs Branch Manager, Allahabad Bank & Anr.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0058
Tribunals and Commissions23 Oct 2019Partly Allowed
M/S A.I. Champdany Industries Ltd. Vs M/S New India Assurance Co. Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(1)(d), 17, 21
Tribunals and Commissions23 Oct 2019
Yogesh Nandlal Heda Vs M/S. Subal Construction & 3 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0041
Tribunals and Commissions23 Oct 2019Dismissed
Endeavour Vs Prabirendra Mohan Mitra & 4 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Oct 2019Disposed Of
Joy George Vs P.J. Sunny
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0076
Tribunals and Commissions22 Oct 2019Dismissed
Assistant Provident Fund Commissioner Vs Nabeesa Beevi & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0075
Tribunals and Commissions22 Oct 2019Dismissed
National Insurance Co. Ltd Vs Regional Office
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Oct 2019Dismissed
Universal Sompo General Insurance Co. Ltd. Vs Nalini Goyal
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0057
Tribunals and Commissions22 Oct 2019Disposed Of
Manager, Shriram Transport Finance Co. Ltd. & Anr. Vs M.A Jose
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Oct 2019Dismissed
Life Insurance Corporation Of India Vs Dr. Manjunath Reddy
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)