COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 208 of 1,389

Tribunals and Commissions16 Oct 2019Dismissed

New India Assurance Co. Ltd Vs Mahabir Extraction Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0023

Consumer Protection Act, 1986 — Section 21(b)Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9

Tribunals and Commissions16 Oct 2019Dismissed

Shashikant Raghunath Patil Vs Putubai Narsinh Naik (Since Deceased) & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0022

Consumer Protection Act, 1986 — Section 21, 21(b)

Tribunals and Commissions16 Oct 2019Allowed

Leela Narasimhan Vs Vijay Grihanirman Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0021

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions16 Oct 2019Allowed

Rohit Kumar Sahu & Anr Vs M/S. Pioneer Urban Land & Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0020

Tribunals and Commissions15 Oct 2019

Command Hospital (Southern Command) & 2 Ors Vs Sachin Satish Chandra Dubey & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 19A

Tribunals and Commissions15 Oct 2019Partly Allowed

Manoj Khushaldas Gandhi Vs M/S. Prakash Estates & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0068

Tribunals and Commissions15 Oct 2019Allowed

Chandrikaben J. Patel And Others Vs Spice Jet Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0067

Tribunals and Commissions15 Oct 2019Dismissed

Bharti Axa General Insurance Co. Ltd. & Anr Vs Tek Singh

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0066

Motor Vehicles Act, 1988 — Section 8(3), 8(4), 14, 15(1)Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions15 Oct 2019Dismissed

Dropadi Chikitsalaya Vs Sheela Devi & Anr

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0019

Consumer Protection Act, 1986 — Section 15

Tribunals and Commissions15 Oct 2019Dismissed

Rajasthan Housing Board & Anr Vs Gururaj Prasad Sharma

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0018

Tribunals and Commissions15 Oct 2019Dismissed

O.P Thakur Vs Shimla Municipal Corporation & Anr

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0017

Consumer Protection Act, 1986 — Section 2(1)(c), 12(1)(c), 21(b)Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 19(1)(g), 32, 226

Tribunals and Commissions15 Oct 2019Dismissed

M/S. Chandan Associates Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0016

Tribunals and Commissions14 Oct 2019Dismissed

New India Assurance Co. Ltd. & 4 Ors Vs M/S. Ellenbarrie Industrial Gases Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions14 Oct 2019Dismissed

Delhi Development Authority Vs Rajesh Gupta & 8 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0064

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions14 Oct 2019Dismissed

Rajasthan Housing Board Vs Rohit Agrawal

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0063

Tribunals and Commissions11 Oct 2019Dismissed

Rameshwar Patel Vs Shankar Beej Bhandar & Anr

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0062

Consumer Protection Act, 1986 — Section 13(2)(c)

Tribunals and Commissions11 Oct 2019Dismissed

M/S. Sri Sai Constructions & Anr Vs Thambala Upender

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0015

Consumer Protection Act, 1986 — Section 15

Tribunals and Commissions10 Oct 2019Dismissed

Jayant Kumar Dutta Vs Three Platinum Softech Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0061

Tribunals and Commissions10 Oct 2019Dismissed

Life Insurance Corporation Of India Vs Prem Devi

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0014

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions10 Oct 2019Dismissed

Prem N. Mulchandani & 9 Ors Vs M/S. Runwal And Kunal Venture & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 12(1)(c), 21(a)(i), 24A