Tribunals and Commissions10 Oct 2019Dismissed
Ashis Samaddar Vs Ashok Kumar Dutta & Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0012
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 209 of 1,389
Tribunals and Commissions10 Oct 2019
Balaji Enterprises Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0011
Tribunals and Commissions09 Oct 2019Dismissed
Davinder Brar & Ors Vs Ravleen Kaur (Minor)
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Oct 2019Dismissed
M.L. Kumawat & Anr Vs M/S. Bharat Bio Tech International Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0009
Drugs And Cosmetic Act, 1940 — Section 32(3)Consumer Protection Act, 1986 — Section 12(1)(c), 13(1)(c), 26
Tribunals and Commissions09 Oct 2019Allowed
M/S. Anamika Real Estate Pvt. Ltd. & 2 Ors Vs Tanuja S. Shetty & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0008
Limitation Act, 1963 — Section 5Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(r), 2(1)(g), 2(1)(o), 2(1)(g)(o), 2(1)(nnn), 3, 14(1)(d), 25(3), 25, 27, 27(1)
Tribunals and Commissions09 Oct 2019Dismissed
Jitender Pal Verma Vs M/S. DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0007
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3
Tribunals and Commissions01 Oct 2019Dismissed
Royal Construction Co. & 2 Ors Vs Ganesh Tower Co-Op. Hsg. Soc. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions01 Oct 2019Allowed
Blue Flame Gas Agencies Vs National Insurance Company Ltd. & 4 Ors.
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0059
Tribunals and Commissions01 Oct 2019Disposed Of
Dipan Roy Vs M/S. Sreema (Indan) Distributors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions01 Oct 2019Dismissed
M/S. Fortune Realty & 2 Ors Vs Parimal Kumar Raha & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0005
Tribunals and Commissions01 Oct 2019Allowed
Arvindjeet Singh Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0004
Tribunals and Commissions01 Oct 2019Allowed
Manoj Kumar Sharma Vs M/S. Ansal Housing & Construction Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)
Tribunals and Commissions01 Oct 2019Allowed
Anish Singhal Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Arbitration And Conciliation Act, 1996 — Section 8
Tribunals and Commissions01 Oct 2019Dismissed
M/S. Honda Siel Cars India Ltd Vs M. Unnikrishna Menon & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(f), 21(b)
Tribunals and Commissions30 Sept 2019Allowed
Umesh Kumar Agrawal Vs DLF Homes Developers LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0098
Tribunals and Commissions30 Sept 2019Dismissed
M/S. Bonsdag Industries Pvt. Ltd Vs Yashpal Aggarwal
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2019Partly Allowed
Truly Creative Developer Pvt. Ltd. & 3 Ors Vs Chandrakant Ramji More
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0073
Maharashtra Slum Area Improvement Clearance And Re-development Act, 1971 — Section 4(1)
Tribunals and Commissions27 Sept 2019Dismissed
IFFCO Tokio General Insurance Company LTD Vs M/S. OPG Energy ( P) LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Sept 2019Dismissed
M.P. Housing Board Rewa Vs Rajendra Singh
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Sept 2019Disposed Of
M/S. Sahara Prime City Limited & Anr Vs Usha Srivastava
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0111