Tribunals and Commissions20 Sept 2019Dismissed/Allowed
Acharya Vinoba Bhave Rural Hospital Vs Samiksha & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 211 of 1,389
Tribunals and Commissions20 Sept 2019Dismissed
Canara Bank Vs Brijesh Sharma & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2019Allowed
Dr. Shriram Trivedi Vs National Building Construction Corporation Limited (NBCC)
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(r), (21(a)(i)
Tribunals and Commissions20 Sept 2019Allowed
Ramkrishna Sharad & Anr Vs M/S. Wave-Megacity Center Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), (21(a)(i)
Tribunals and Commissions19 Sept 2019Disposed Of
M/S Country Colonizers PVT. LTD Vs Rakesh Surendra Jain & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0105
Tribunals and Commissions19 Sept 2019Dismissed
Jagdish Singh Chauhan Vs Ram Charan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0087
Tribunals and Commissions19 Sept 2019Partly Allowed
CAPT. S.C. Girotra Vs Hyundai Motor India LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0086
Tribunals and Commissions19 Sept 2019Partly Allowed
ATS Estate Pvt. Ltd Vs Meenu Yadav
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0063
Tribunals and Commissions19 Sept 2019Dismissed
Oriental Insurance Company Ltd Vs M/S. Maa Laxmi Rice Mill
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0062
Tribunals and Commissions18 Sept 2019Dismissed
Rajnikant Ramji Shah Arihant Builders & Anr Vs M/S. Arihant Tower Chs Ltd & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0085
Tribunals and Commissions18 Sept 2019Dismissed
Barnala Builders & Property Consultants Vs Anirudh Sood
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0084
Tribunals and Commissions18 Sept 2019Partly Allowed
ICICI Bank LTD Vs Kishore Kumar Bodke
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions18 Sept 2019Dismissed
Manoj Sharma Vs Ahatesham Ahemad & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0061
Tribunals and Commissions18 Sept 2019Partly Allowed
New India Assurance Co. Ltd Vs M/S. Shivalik Tube Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0060
Insurnace Act, 1938 — Section 64UM
Tribunals and Commissions18 Sept 2019Dismissed
Anirudh Sood Vs M/S. Barnala Builders & Property Consultants
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0059
Tribunals and Commissions18 Sept 2019Dismissed
Vicraant Abhishek Kela & Ors Vs Selene Construction Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions18 Sept 2019Dismissed
National Insurance Co. Ltd Vs Rameshwar Lal & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0031
Tribunals and Commissions17 Sept 2019Dismissed
Interglobe Aviation LTD & Anr Vs Atanu Saha & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Sept 2019Dismissed
M. A. Bhimji (Deceased) Vs Paul Compas & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 2(d)(ii)
Tribunals and Commissions17 Sept 2019Dismissed
Puran Singh Rathore Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0032
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471