Tribunals and Commissions17 Sept 2019
SBI Life Insurance Co. Ltd. & Anr Vs Triloki Choudhary
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0030
Code Of Criminal Procedure, 1973 — Section 195(1)(b), 340
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 212 of 1,389
Tribunals and Commissions17 Sept 2019Dismissed
IFFCO Tokio General Insurance Company Ltd Vs Anil Sharma
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0029
Motor Vehicles Act, 1988 — Section 2(30)Code Of Criminal Procedure, 1973 — Section 145, 162
Tribunals and Commissions16 Sept 2019Disposed Of
Vinnie Jauhari & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0104
Tribunals and Commissions16 Sept 2019Dismissed
Universal Sompo General Insurance Company Limited Vs M/S. Bajrang Arts & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Sept 2019Dismissed
National Insurance Company Ltd Vs Shambhu Nath Upadhyay
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Sept 2019Disposed Off
Anurag Sadhwani & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0028
Tribunals and Commissions13 Sept 2019Dismissed
M/S. K.G. Developers Pvt. Ltd Vs Dr. Monojit Kulabhi & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 13(a)
Tribunals and Commissions13 Sept 2019
Life Insurance Corporation Of India And Others Vs Sunita Kumari
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2 (1)(g), 2(1)(o), 15, 19A
Tribunals and Commissions13 Sept 2019Dismissed
Postal Department & Anr Vs Pritam Singh Narang & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Sept 2019Dismissed
Raj Kumar Arjun Singh Vs ICICI Lombard General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0053
Tribunals and Commissions13 Sept 2019Dismissed
B.A. Shah & Bros Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0052
Tribunals and Commissions13 Sept 2019Dismissed
Dr. R.C. Patel Vs Sudhakar R. Chowkekar, Through Lrs
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Sept 2019Disposed Of
Ram Nayan Nishad Vs M/S. Ansal Housing And Construction Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d), 21
Tribunals and Commissions13 Sept 2019Allowed
Sanjeev Rampal Vs Managing Director, Experion Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions13 Sept 2019Dismissed/Allowed
Sahara Prime City Ltd. & Anr Vs Tapasya Palawat
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Sept 2019Disposed Of
Mohammad Tariq & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0103
Tribunals and Commissions12 Sept 2019Dismissed
Narainsons Overseas Vs M/S. Natvar Parikh Industries Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 3, 11, 17, 21, 23, 24(7), 25, 27Limitation Act, 1963 — Article 19
Tribunals and Commissions12 Sept 2019Dismissed
Shivashankara Gowda B. Vs Manager, D.H.FL.
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0047
Tribunals and Commissions12 Sept 2019Dismissed
Smt. H.A. Vasantha Vs Nirman Shelters (Bangalore) Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(b), 2(c), 19
Tribunals and Commissions12 Sept 2019Dismissed
M/S. Karan K. Fabrics Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0045
Code Of Criminal Procedure, 1973 — Section 156(3)