Tribunals and Commissions12 Sept 2019Disposed Off
Haj Committee Of India Vs Mohd. Ayub Tonk & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 213 of 1,389
Tribunals and Commissions12 Sept 2019Dismissed
Gokal Chand (Deceased) & Anr Vs Axis Bank Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0025
Tribunals and Commissions12 Sept 2019Disposed Off
Para Military Forces Welfare Society Vs M/S. Sidhartha Buildhome Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0024
Tribunals and Commissions12 Sept 2019Disposed Off
Amit Singh Chadha Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0023
Tribunals and Commissions12 Sept 2019Disposed Off
Anupum Gupta & 2 Ors Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0022
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions11 Sept 2019Dismissed
Union Of India Vs K.L. Marwah
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0099
Tribunals and Commissions11 Sept 2019
Today Retail Network Private Limited Vs Navneet Kapoor
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 2 (1)(g), 2(1)(o), 2(1)(r), 13(4)(ii), 15, 19A
Tribunals and Commissions11 Sept 2019Dismissed
Dr. M.S. Kamath & Anr Vs Maitreya V. Doshi (Director) & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21, 21(b), 27, 27A
Tribunals and Commissions11 Sept 2019Partly Allowed/Dismissed
Manoj Kumar Srivastava & Anr Vs Manoj Kumar Srivastava & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(r), 21(b)
Tribunals and Commissions11 Sept 2019Dismissed
Gatha Tiwary & Anr Vs Emaar Mgf Land Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(d), 3, 12, 17, 21, 21(A)(iii), 24A(2)Code Of Civil Procedure, 1908 — Section 10, 11
Tribunals and Commissions11 Sept 2019Disposed Off
Ankur Aeron Vs M/S. Nea-Asp Newzen Systems & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions11 Sept 2019Partly Allowed
New India Assurance Co. Ltd Vs Consumer Education & Research Society & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0020
Tribunals and Commissions11 Sept 2019Disposed Off
Rajeev Herpresad Jaiswal Vs Bharati Pursnani & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0019
Tribunals and Commissions11 Sept 2019Disposed Off
Ishwar Pujara Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 Sept 2019Dismissed
Nand Kishore Singh Vs Manoj Kumar (Branch Manager), Punjab National Bank
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Sept 2019Dismissed
Bhagat Ram Vs Post Master, Post Office Kharar
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0101
Tribunals and Commissions09 Sept 2019Disposed Of
Baldev Chand Bansal Vs Rajesh Kumar Nagpal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 25, 25(3)Punjab Land Revenue Act, 1887 — Section 72
Tribunals and Commissions09 Sept 2019Dismissed
Union Of India Vs Bipinbhai Santoshbhai Jain & 14 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Sept 2019Dismissed
Pradeep Kumar Kushwaha Vs Shubham Krishi Kendra. Dealer & Distributor & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Sept 2019Dismissed
Ethos Ltd Vs Vijay H.A. Proprietor
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(1)(d)