Tribunals and Commissions06 Sept 2019Dismissed
M/S. Tulip Infratefch Pvt. Ltd Vs Kamlesh Sharma
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0040
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 214 of 1,389
Tribunals and Commissions06 Sept 2019Dismissed
Kumar Cold Storage Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0039
Tribunals and Commissions06 Sept 2019Disposed Of
Rajiv Kapasi & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0038
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions06 Sept 2019Allowed
Ashok Kumar Shivpuri Vs Ashok B. Chajjar, Cmd, Arihant Enterprises (Arihant Super Structures Ltd.)
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Sept 2019Allowed
Alok Kumar Vs M/S. Golden Peacock Residency Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)
Tribunals and Commissions05 Sept 2019Disposed Of
Ashish K. Jain & Anr Vs M3M India LTD. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0100
Tribunals and Commissions05 Sept 2019Dismissed
Kanpur Development Authority Vs Durga Prasad Yadav
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0083
Tribunals and Commissions05 Sept 2019Dismissed
Executive Engineer, Dakshin Haryana Bijli Vitran Nigam Ltd. & Anr Vs Raj Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Sept 2019
Sher Bahadur Singh Vs Paramount Villas Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0036
Tribunals and Commissions05 Sept 2019Disposed Of
Jyoti Zaverchand Gala Vs Vilas Chandrakant Gaonkar
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions05 Sept 2019Disposed Off
Ashapura Habitats Private Limited & 3 Ors Vs Sau Shalka Nilkanth Shinde & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0012
Indian Contract Act, 1872 — Section 55
Tribunals and Commissions05 Sept 2019Dismissed
Kesari Tours Pvt. Ltd Vs Prajesh Ulnnikrishnan Nair
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21, 25(3), 27(1)
Tribunals and Commissions05 Sept 2019Dismissed
M/S. Prerana Agro Industries Vs Oriental Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0010
Indian Penal Code, 1860 — Section 34, 114, 342, 420, 421, 422, 423, 424, 425, 426, 427, 436, 444, 447
Tribunals and Commissions04 Sept 2019
M/S Sampati India Infrastructure Vs Bipra Charan Swain
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0034
Tribunals and Commissions04 Sept 2019Allowed
Deepanshu Saini & Anr Vs M/S. S.S. Group Private Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0033
Payment & Settlement Systems Act, 2007 — Section 25
Tribunals and Commissions04 Sept 2019Partly Allowed
A.P. Transco & Anr Vs Telapolu Venkata Latha Kumari & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0009
Tribunals and Commissions04 Sept 2019Dismissed
New India Assurance Co. Ltd Vs Gurvinder Pal Singh
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0008
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1988 — Section 39, 40, 43, 192
Tribunals and Commissions04 Sept 2019Dismissed
Oriental Insurance Co. Ltd Vs Enamul Haque
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0007
Motor Vehicle Act, 1988 — Section 157Central Motor Vehicles Rules, 1989 — Rule 141
Tribunals and Commissions04 Sept 2019Dismissed
United India Insurance Co. Ltd. & Anr Vs Kesarlal Jat & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0005
Motor Vehicle Act, 1988 — Section 192
Tribunals and Commissions04 Sept 2019
President, Municipal Council & Anr Vs Sudarshan Kumar Sidana & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0004
Limitation Act, 1963 — Section 5