Tribunals and Commissions27 Aug 2019Dismissed
M/S. Shiva Stainless Steel Pvt. LTD Vs Canara Bank
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 2(1)(g)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 216 of 1,389
Tribunals and Commissions26 Aug 2019Dismissed
M/S. Sarju Cold Storage And Others Vs M/S. Anil Kumar Amit Kumar And Others
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0104
Indian Contract Act, 1872 — Section 151, 152Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions26 Aug 2019Dismissed
Rakesh Kumar Sharma Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0103
Tribunals and Commissions26 Aug 2019Disposed Of
DLF Homes Panchkula Pvt. LTD Vs Kanta Narang & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0102
Tribunals and Commissions26 Aug 2019Dismissed
United India Insuracne Co. LTD Vs M/S. Turle Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0101
Limitation Act, 1963 — Section 5
Tribunals and Commissions26 Aug 2019Disposed Of
Ved Kaur Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0100
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions26 Aug 2019Disposed Of
Ashutosh Gupta & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0094
Indian Penal Code, 1860 — Section 102B, 406, 420Environment (Protection) Act, 1986 — Section 5(3)
Tribunals and Commissions23 Aug 2019Dismissed
National Insurance Co. LTD Vs Deepak Lodha
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Aug 2019Allowed
Rajasthan Housing Board And Others Vs Navratna Nahta And Others
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Aug 2019Dismissed
M/S. Universal Infrastructure & Anr Vs Binay Pal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0097
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 6(1), 14, 45
Tribunals and Commissions23 Aug 2019Disposed Of
Chandra Vikram Prahladka & Anr Vs Bengal Unitech Universal Infrastructure Pvt. LTD & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions23 Aug 2019Dismissed
M/S. Green Vally Heights & Anr Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 19Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Aug 2019Allowed
Mohan Lal Yadav Vs Oriental Insurance Co. LTD
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0095
Insurance Regulatory And Development Authority (Protection Of Policy Holder’s Interests) Regulations, 2002 — Regulation 9Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Aug 2019Dismissed
Rajasthan Housing Board Vs Ramesh Chandra Papdiwal Through Lrs
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0093
Tribunals and Commissions22 Aug 2019Dismissed
Uma Naresh Vs J.S. Prabhakar
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0092
Tribunals and Commissions22 Aug 2019Dismissed
Secretary, Jaipur Development Authority & Anr Vs Roop Chand Soni
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0091
Tribunals and Commissions22 Aug 2019Disposed Of
Rama Sahdev Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0090
Tribunals and Commissions22 Aug 2019Dismissed
Sheela & 3 Ors Vs LIC Of India & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0052
Tribunals and Commissions21 Aug 2019Dismissed
Sujit Kumar Sil & Anr Vs Sudipta Biswas
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0051
Tribunals and Commissions21 Aug 2019Dismissed
M/S. The New India Assurance Co. Ltd Vs Kamlesh Chandra Tiwari & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0050