Tribunals and Commissions16 Aug 2019Dismissed
M/S Elastrex Polymers Pvt. Ltd Vs M/s New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0078
Indian Contract Act, 1872 — Section 11
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 218 of 1,389
Tribunals and Commissions14 Aug 2019Disposed Of
Virender Kumar Tiwari & Anr Vs Bharati Axa Gen. Insurance Co. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0077
Tribunals and Commissions14 Aug 2019Disposed Of
V.V. Kumar Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0076
Constitution Of India, 1950 — Article 136
Tribunals and Commissions14 Aug 2019Dismissed
M/S. Dream Gateway Hotels PVT. LTD Vs Some Nathkundu & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0075
Tribunals and Commissions13 Aug 2019Dismissed
ICICI Home Finance Ltd Vs Manish Jain
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0074
Tribunals and Commissions13 Aug 2019Disposed Of
Rajiv Shankar & Anr Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0073
Indian Penal Code, 1860 — Section 120, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions13 Aug 2019Partly Allowed
Groupe Seb India Private Limited Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 2(1)(d), 21Insurance Regulatory And Development Authority (Protection Of Policy Holders Interests) Regulation, 2002 — Regulation 4, 7
Tribunals and Commissions09 Aug 2019Disposed Of
Bishama Kumar Vs Subhash Chand & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 28
Tribunals and Commissions09 Aug 2019Allowed
Universal Shampoo General Insurance Co. Ltd. & Anr Vs Aparna Singh Gaur
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0071
Tribunals and Commissions09 Aug 2019Dismissed
Bhaskar Golla Vs Ramakrishna Vidyashrama Trust (R) & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0070
Tribunals and Commissions09 Aug 2019Disposed Of
Shikha Yadav & 20 Ors Vs M/S Unitech Residential Resorts Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions09 Aug 2019Disposed Off
S.K. Alagiri Vs Dr. Rohindra Lall Rohin's Eye Hospital
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0039
Tribunals and Commissions09 Aug 2019Disposed Off
Sumeet Narang Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(r), 2(r)(1), 11(1), 21
Tribunals and Commissions09 Aug 2019Disposed Off
Dr. Rohindra Lall Vs S.K. Alagiri
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0012
Tribunals and Commissions08 Aug 2019Dismissed
Assistant Provident Fund Commissioner Vs N. Shivanna & Anr.
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0068
Limitation Act, 1963 — Section 5
Tribunals and Commissions08 Aug 2019Dismissed
Annadaneshwar Vs United India Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Aug 2019Dismissed
Silver Ginning Industries Vs Oriental Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0037
National Highways Act, 1956 — Section 3A
Tribunals and Commissions08 Aug 2019Disposed Off
Jaswinder Kaur Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0013
Tribunals and Commissions07 Aug 2019Dismissed
Pruthivi Avenues Pvt. Ltd Vs Y. Alexander
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0066
Tribunals and Commissions07 Aug 2019Disposed Of
Jet Airways (India) Ltd Vs Dr. Pulak Jain & ANR
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0065
Indian Contract Act, 1872 — Section 230