Tribunals and Commissions07 Aug 2019Allowed
Manager, Ajay Travels Vs Dr. Pulak Jain & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0036
Indian Contract Act, 1872 — Section 230
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 219 of 1,389
Tribunals and Commissions07 Aug 2019Allowed/Disposed Off
Yahoo Tour And Travels Vs Dr. Akash Lalwani & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0035
Tribunals and Commissions07 Aug 2019Partly Allowed
M/S. Bharath Earth Movers Limited (BEML) Vs N. Thrivikraman Potty & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions07 Aug 2019Dismissed
Branch Manager, New India Assurance Co. Ltd Vs M/S. A.M. Traders & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64(um)Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions07 Aug 2019Disposed Off
Dr. Shikat Gupta Vs Goutam Sarkar & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0032
Tribunals and Commissions07 Aug 2019Disposed Off
Ankita Mamtani & Anr Vs M/S. Emaar Mgf Land Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(r), 2(r)
Tribunals and Commissions07 Aug 2019Dismissed
Sportking Synthetics Vs United India Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0030
Tribunals and Commissions07 Aug 2019Allowed
Ravi Kumar Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 2(1)(d), 3, 21(b)
Tribunals and Commissions07 Aug 2019Allowed
R. Nataranjan Vs Branch Manager, United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 21
Tribunals and Commissions06 Aug 2019Dismissed
M/S. National Insurance Co. Ltd Vs Bharat Heavy Electricals Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0064
Insurance Act, 1938 — Section 64UM, 64UM(2)
Tribunals and Commissions06 Aug 2019Dismissed
GTM Builders & Promoters Pvt. Ltd. & 2 Ors And Ors Vs Col. V.K. Pant (Retd.)
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0063
Tribunals and Commissions06 Aug 2019Disposed Of
Suresh Chand Sharma Vs M/S. Shipra Estate Ltd And Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10A
Tribunals and Commissions06 Aug 2019Allowed
Pooja Daryani & Anr And Ors Vs M/S. Umang Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)
Tribunals and Commissions06 Aug 2019Dismissed
National Insurance Co. Ltd Vs Reji V. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0029
Indian Contract Act, 1872 — Section 29
Tribunals and Commissions06 Aug 2019Disposed Off
Oriental Insurance Co. Ltd. & 2 Ors Vs Ranjit Kumar Mishra
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0028
Tribunals and Commissions06 Aug 2019Allowed
Hirubhai Nagindas Vs Dr. Rakshit Patel & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Aug 2019Disposed Off
D. Chakraborti & Sita Chakraborti Vs M/S. Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10A
Tribunals and Commissions06 Aug 2019Disposed Off
Ashok Kumar Vs M/S Sony India (P) Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Aug 2019Allowed
M/S. Shri Mookambiga Spinning Mills Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(1)(d), 19Limitation Act, 1963 — Section 14Insurance Act, 1938 — Section 3
Tribunals and Commissions05 Aug 2019Partly Allowed
M/S. Magma Fincorp Ltd. (Formerly Magma Leasing Finance Ltd.) Vs Hakam Singh
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0060
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Securities Interest Act, 2002 — Section 13(2)