Tribunals and Commissions05 Aug 2019Disposed Of
Athews V. James & Anr Vs M/S. Rakesh Builders Developers
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0059
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 220 of 1,389
Tribunals and Commissions05 Aug 2019Dismissed
V. Kunhambu Nair Vs Thresiamma Officer In Charge' Rubber Marketing Co-Operative Federation & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions05 Aug 2019Dismissed
Balwinder Kaur Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0024
Tribunals and Commissions05 Aug 2019Dismissed
Puneet Bhalla Vs Sher Mohd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0023
Tribunals and Commissions05 Aug 2019Disposed Off
Prashant Khanna Vs M/S. Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0022
Tribunals and Commissions05 Aug 2019Dismissed
Kingsway Immigration & Overseas Education Pvt. Ltd Vs Manish Chauhan
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0005
Tribunals and Commissions05 Aug 2019Dismissed
Kishan Singh Vs Military Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2019Dismissed
SBI General Insurance Company Limited Vs Rambhiben Nathabhai Varu
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2019Disposed Off
M/S. Bharti Axe General Insurance Co. Ltd. & Anr Vs Raj Kumar Bajaj
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0021
Tribunals and Commissions02 Aug 2019Allowed
M/S. Super Seeds Pvt. Ltd Vs Oriental Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Aug 2019Dismissed
Vijay Kumar Vs Director Regional Office (Ignou) & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0001
Tribunals and Commissions01 Aug 2019Dismissed
Mohammad Ghalib Vs Branch Manager, Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0019
Tribunals and Commissions01 Aug 2019Dismissed
Lakhmir Singh Alias Lakhbir Singh Vs Deputy Registrar Co-Operative Societies & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0018
Tribunals and Commissions01 Aug 2019Allowed
Hardev Singh Vs BSES Rajdhani Power Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Aug 2019Disposed Off
Asgar Khan Vs Bihar State Electricity Board & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0016
Tribunals and Commissions01 Aug 2019Disposed Off
Sarbjit Kaur & Anr Vs Premium Acres Infratech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions01 Aug 2019Dismissed
Nathumal Vs ICICI Prudential Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0011
Tribunals and Commissions01 Aug 2019Allowed
New India Assurance Co. Ltd Vs Nina Sudhir Thackersey
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions01 Aug 2019Disposed Off
Levis Strauss (India) Pvt. Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0009
General Insurance Business (Nationalization) Act, 1972 — Section 25Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions31 Jul 2019Partly Allowed
United India Insurance Company Limited Vs Gaurish Bhatnagar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0141