Tribunals and Commissions26 Jul 2019Dismissed
Shazad Khan Vs Samdeep Vijayvergiya & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 222 of 1,389
Tribunals and Commissions25 Jul 2019Dismissed
National Insurance Co. Ltd Vs Tinku Ghosh
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0145
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Jul 2019Disposed Of
Orix Auto Infrastructures Services Ltd Vs Birju Meena & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0121
Tribunals and Commissions25 Jul 2019Disposed Of
Municipal Council, Rahon Vs Punjab State Power Corporation Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0120
Tribunals and Commissions25 Jul 2019Partly Allowed
MK. Abdul Saleem Vs M/S. Srk Shelters Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0119
Tribunals and Commissions25 Jul 2019Dismissed
M/S. Engineers India Ltd Vs National Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions24 Jul 2019Disposed Of
Life Insurance Corporation Of India Vs Kempanna
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0117
Tribunals and Commissions24 Jul 2019Partly Allowed
New India Assurance Co. Ltd Vs Ashok Kumar Tiwari
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0116
Tribunals and Commissions24 Jul 2019Disposed Of
Rajvir Singh Rana & Anr Vs Pioneer Urban Land & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 2(o)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Tribunals and Commissions23 Jul 2019Dismissed
UCO Bank Vs M/S Tridev Communication & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0144
Indian Penal Code, 1860 — Section 380, 461
Tribunals and Commissions23 Jul 2019Disposed Of
M/S Sigma Diagnostics Ltd Vs Bajaj Allianz General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0114
Insurance Act, 1932 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)
Tribunals and Commissions22 Jul 2019Partly Allowed
Gurpreet Singh Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0113
Tribunals and Commissions22 Jul 2019Dismissed
Branch Manager, Future Generali India Life Insurance Company Limited & Anr Vs Mahakali Sujatha
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0112
Insurance Act, 1932 — Section 45
Tribunals and Commissions19 Jul 2019Partly Allowed
M/S. Patel Engineering Ltd Vs Bajaj Allianz General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0111
Tribunals and Commissions18 Jul 2019Allowed
Devendra Kumar Marwah & Anr Vs M/S. Nandan Agro Farms Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jul 2019Dismissed
Reliance Nippon Life Insurance Co. Ltd Vs Savita Gajanan Patil
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0107
Insurance Act, 1938 — Section 45
Tribunals and Commissions18 Jul 2019Allowed
Oriental Insurance Company Ltd Vs Candor Biotech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0106
Tribunals and Commissions18 Jul 2019Allowed/Dismissed
M/S. Ajabha Virambha Manek Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0105
Tribunals and Commissions17 Jul 2019Dismissed
Om Tara Maa Construction & 2 Ors Vs Alaka Roy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 21(b), 25, 25(3), 27, 27A
Tribunals and Commissions17 Jul 2019Dismissed
Monga Traders Vs United India Insurance Co. Ltd & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0103