Consumer Protection Act, 1986 — Section 19Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9, 9(2), 9(5)

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Tribunals and Commissions11 Jul 2019Partly Allowed

Mani Ram Yadav Vs M/S. Conscient Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0077

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Tribunals and Commissions10 Jul 2019Dismissed

Balbir Kaur Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0142

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Tribunals and Commissions10 Jul 2019Disposed Off

Oriental Insurance Co. Ltd. & Anr Vs T. Tiruppathi & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0076

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Tribunals and Commissions10 Jul 2019Dismissed

Managing Director, M/S. Associated Road Carriers Ltd. & 2 Ors Vs M/S. Mahatma Polymers Pvt. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0075

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Tribunals and Commissions10 Jul 2019Allowed

M/S. The Nest & Ors Vs Rajiv Kumar Singh & Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 24ACode Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 3

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Tribunals and Commissions10 Jul 2019Dismissed

Raghav Pratap Singh Vs Apple India Private Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0073

Consumer Protection Act, 1986 — Section 14(1)(d), 17

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Tribunals and Commissions09 Jul 2019Dismissed

M/S. Sea View Prawn Hatcheries (P) Ltd Vs K. Karthyani & Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0072

Consumer Protection Act, 1986 — Section 2(1)(d)

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Tribunals and Commissions09 Jul 2019Disposed Off

Ankon Ray Vs Drs Logistics Pvt. Ltd. & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0071

Consumer Protection Act, 1986 — Section 15

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Tribunals and Commissions09 Jul 2019Dismissed

1st Span Packers & Movers (India) Vs Lt. Col. Chandra Shekhar Joshi & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0070

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Tribunals and Commissions08 Jul 2019Partly Allowed

National Insurance Co. Ltd Vs Chander Pal

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0108

Motor Vehicle Act, 1988 — Section 39, 192

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Tribunals and Commissions08 Jul 2019Allowed

Shriram Chits Tamilnadu Private Ltd Vs D. Murugesan

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 24A

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Tribunals and Commissions08 Jul 2019Disposed Off

Nilesh Purshottam Ghodasara & Anr Vs M/S. Sun Vision Emerald & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0068

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Tribunals and Commissions08 Jul 2019Dismissed

Anita Vs Branch Manager, Jaika Motors Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0066

Consumer Protection Act, 1986 — Section 21, 21(b), 25

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Tribunals and Commissions08 Jul 2019Disposed Off

Inderjeet Vs Raj Bahadur Singh

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0065

Indian Penal Code, 1860 — Section 304A

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Tribunals and Commissions08 Jul 2019Allowed

Dr. Rahul Vs Arvind

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0064

Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 304(A)

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