Tribunals and Commissions08 Jul 2019Dismissed
Oriental Insurance Company & 2 Ors Vs Surinder Mohan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0063
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 225 of 1,389
Tribunals and Commissions08 Jul 2019Disposed Off
M/S. TDI Infratech Ltd Vs Sundeep Singh Gulati
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 19, 19A, 25(3), 25, 27, 27(1)
Tribunals and Commissions05 Jul 2019Partly Allowed
Sidharth Ghosh & Anr Vs M/S Supertech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0067
Constitution Of India, 1950 — Article 14
Tribunals and Commissions05 Jul 2019Allowed
Jagruti Grahak Suraksha Mandal & Anr Vs Khodiar Travels & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jul 2019Allowed
Suraj Bai Vs National Insurance Company & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jul 2019Dismissed
SMC Global Securities Ltd Vs Anil Kasliwal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0059
Limitation Act, 1963 — Section 14
Tribunals and Commissions05 Jul 2019Dismissed
M/S Godson Housing Development Co. & Anr Vs Sukhdeo Ganbaji Poratkar
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 12, 21, 21(b), 27, 27ACode Of Criminal Procedure, 1973 — Section 200, 461, 465Negotiable Instruments Act, 1881 — Section 138, 145
Tribunals and Commissions05 Jul 2019Dismissed
Ajmer Vidyut Vitran Nigam Limited Vs Ram Singh
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b)Limitation Act, 1963 — Section 5
Tribunals and Commissions05 Jul 2019Dismissed
Allahabd Bank Vs Ajay Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0056
Limitation Act, 1963 — Section 5
Tribunals and Commissions05 Jul 2019Dismissed
Makemytrip (India) Pvt. Ltd Vs Manabendra Saha Roy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions05 Jul 2019Partly Allowed
Aruna Digambarrao Maval & Anr Vs Maharashtra State Electricity Board & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(c), 24A
Tribunals and Commissions05 Jul 2019Disposed Off
Goldbricks Infrastructure Private Limited Vs Krushna Kadu
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0053
Tribunals and Commissions05 Jul 2019Dismissed
Veera Shekar & 2 Ors Vs Hemalatha & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0052
Tribunals and Commissions05 Jul 2019Dismissed
M/S Sadguru Oil Mills Vs M/S New India Assurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0051
Income Tax Act, 1961 — Section 28, 40A(3)Income Tax Rules, 1962 — Rule 6DD
Tribunals and Commissions04 Jul 2019Dismissed
Dr. Pankaj K. Patel Vs Ramilaben D. Patel & Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jul 2019Dismissed
Nitin Chandrakan Murbalkar Vs Laxman Abaji Bendre
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0049
Tribunals and Commissions04 Jul 2019
Dr. K. Yogiraj Vs Manimekhala
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Jul 2019Dismissed
Bharat Sanchar Nigam Limited & Anr Vs D.P. Sharma
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(g), 3Indian Telegraph Act, 1885 — Section 7B
Tribunals and Commissions03 Jul 2019Dismissed
Station Master, Rajnagar Railway Station & 2 Ors Vs Kamal Narain Roy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Jul 2019Allowed
Dr. Aurabindo Roy Vs Latika Debnath & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0046