Tribunals and Commissions03 Jul 2019Partly Allowed
Santosh Kumar Kejriwal Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0044
Code Of Civil Procedure, 1908 — Section 34
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 226 of 1,389
Tribunals and Commissions03 Jul 2019Disposed Off
Vimla Bansal Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0043
Tribunals and Commissions03 Jul 2019Disposed Off
Harsh Malhotra & Anr Vs Housing Development And Infrastructure Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0042
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1963 — Section 6, 7
Tribunals and Commissions03 Jul 2019Disposed Off
Vikas Mehra Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions02 Jul 2019Dismissed
Post Master, Rajkot Head Office (GPO) Vs Dr. Leena Shah
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0109
Tribunals and Commissions02 Jul 2019Dismissed
Municipal Corporation, Faridabad Vs Renu Gupta
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Jul 2019Partly Allowed
Samsung India Electronics Pvt. Ltd. & Anr Vs Farooq Khan & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0039
Tribunals and Commissions01 Jul 2019Disposed Off
Ansal Housing Limited (Formerly Known As Ansal Housing & Construction Ltd) Vs Jiternder Mohan Sharma & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0038
Tribunals and Commissions28 Jun 2019Dismissed
Sagir Alam Vs HDFC Ergo General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 25, 65
Tribunals and Commissions27 Jun 2019Dismissed
Pradeepta Ranjan Pattanaik Vs Proprietor, Utkal Auto & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0028
Tribunals and Commissions27 Jun 2019Disposed Off
Santosh S. Mayekar Vs M/S. Rupji Constructions & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0027
Tribunals and Commissions26 Jun 2019Disposed Off
Pinky Roy Vs Dr. Satish Midha & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 14(2A), 18
Tribunals and Commissions24 Jun 2019Allowed
Raj Singh Vs Khatri Feeds (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0025
Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions24 Jun 2019Dismissed
Greenlam Industries Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Jun 2019Partly Allowed
Shriram General Insurance Company Ltd Vs Kamlesh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0024
Tribunals and Commissions21 Jun 2019Dismissed
Preeti Sharma & 3 Ors Vs Yashoda Super Speciality Hospital & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0013
Tribunals and Commissions21 Jun 2019Partly Allowed
Akhilesh Kumar Singh Vs Bharti Airtel Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0012
Indian Telegraph Act, 1885 — Section 7B
Tribunals and Commissions21 Jun 2019Dismissed
M/S. Kavit P.U. Foam Industries Vs Oriental Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 21Insurance Act, 1938 — Section 64(UM), 64(UM)(c)Insurance Regulatory And Development Authority (protection Of policy holders interest) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions19 Jun 2019Disposed Off
Rajesh Gadodia & Anr Vs M/S. Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jun 2019Disposed Off
Nimish Gadodia Vs M/S. Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21