Tribunals and Commissions19 Jun 2019Allowed
Sushma Ashok Shiroor Vs Experion Developers Private Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 227 of 1,389
Tribunals and Commissions19 Jun 2019Dismissed
Delhi Development Authority Vs Shobhit Gupta
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0015
Tribunals and Commissions19 Jun 2019
National Insurance Company Ltd Vs Tarlok Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0014
Tribunals and Commissions18 Jun 2019Dismissed
Mohinder Kaur Vs Managing Director, Uhbvn Vidyut Sadan & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0016
Tribunals and Commissions14 Jun 2019Dismissed
Dr. Harjinder Singh Sidhu Vs Harmander Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0023
Tribunals and Commissions14 Jun 2019Disposed Off
Narendra Nath Mishra Vs Binod Kumar & Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0010
Limitation Act, 1963 — Section 5
Tribunals and Commissions14 Jun 2019
Jalandhar Improvement Trust & Anr Vs Archit Gupta
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o)
Tribunals and Commissions14 Jun 2019Disposed Off
Jalandhar Improvement Trust & Anr Vs Tarsem Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0008
Tribunals and Commissions14 Jun 2019Dismissed
ICICI Prudential Life Insurance Co. Ltd Vs Dattatrey Bhivsan Gujar
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0007
Insurance Act 1938 — Section 45Consumer Protection Act, 1986 — Section 2(1)(r), 21(b), 26
Tribunals and Commissions14 Jun 2019Disposed Off
State Bank Of India Vs Sunil Kumar Maity & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0006
Limitation Act, 1963 — Section 5Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jun 2019Dismissed
Ge Capital Services India Vs Sabhajeet Yadav
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0030
Maharashtra Land Revenue Code, 1966 — Section 180, 181Limitation Act, 1963 — Section 5
Tribunals and Commissions06 Jun 2019Dismissed
Dr. Rajeshwar Shah & Anr Vs Arun Kr Rai & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Jun 2019Allowed
Amit Soni & Anr Vs M/S. Umang Realtech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)
Tribunals and Commissions03 Jun 2019Dismissed
Tapan Kumar Baur & Anr Vs Ashim Banerjee
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0001
Tribunals and Commissions31 May 2019Dismissed
M/S. Alok Gas Agency Vs Sanjeev Kumar Jhamb & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0123
Consumer Protection Act, 1986 — Section 13(1)(c), 19
Tribunals and Commissions31 May 2019Dismissed
Beena Rajesh Raika Vs Birla Sun Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0113
Tribunals and Commissions31 May 2019Dismissed
Reliance Life Insurance Co. Ltd. & Anr Vs Tarun Kumar Sudhir Halder
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0112
Tribunals and Commissions31 May 2019Disposed Off
Priya Rao Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0040
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 May 2019Dismissed
M/S. Oriental Insurance Company Ltd Vs Kanta Jhamb & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 13(I)(c), 19
Tribunals and Commissions31 May 2019Dismissed
M/S. Taneja Developers And Infrastructure Ltd Vs Lakshay Bajaj
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 21(b), 25, 27Contract Act, 1872 — Section 56