Tribunals and Commissions31 May 2019Dismissed
National Insurance Co. Ltd Vs Dr. Sujit Kumar Raj & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b), 27
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 228 of 1,389
Tribunals and Commissions30 May 2019Allowed
Pratima Rajpal & Anr Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21(a)(i)
Tribunals and Commissions30 May 2019Dismissed
United India Insurance Co. Ltd Vs M/S. Shital International
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d), 12IRDA (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9
Tribunals and Commissions30 May 2019Dismissed
Mercedes- Benz India Private Limited Vs Prince Bansal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0044
Tribunals and Commissions30 May 2019Dismissed
Sanjivani Cold Storage & Ice Factory & Anr Vs Bhagat Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions30 May 2019Dismissed
Chhattisgarh Takniki Vidhapeeth Vs Surendra Kumar Vaishnav & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions30 May 2019Dismissed
Rahul Sundaram Vs Life Insurance Corporation Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 5, 21(B)
Tribunals and Commissions29 May 2019Allowed
Charanjeet Singh Vs M/S. Laureate Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions29 May 2019Dismissed
United India Insurance Co. Ltd Vs Attero Recycling Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions29 May 2019Dismissed
Prakash Kumar Biswal Mrs. Paramita Biswal & 17 Ors Vs Subham Construction & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 5, 13(4), 19
Tribunals and Commissions29 May 2019Dismissed
M/S. Ansal Properties & Infrastructure Ltd Vs Rajesh Panwar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions29 May 2019Dismissed
Housing Commissioner Up Avas Vikas Parishad & Ors Vs Shiv Charan Sagar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Beniram Sahu Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 May 2019Dismissed
S.K.T. Sherman Vs Sandeep Varshney & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Dr. Prakash Singh Vs Tribeni Prasad Tiwari & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Magma Hdi General Insurance Co. Ltd Vs Dalbir & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 19A, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Amarnath Vs M/S. H.C.L. Infosystem Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 May 2019Dismissed
M/S. Bhumiraj Meadows Co-Op. Hsg. Soc. Ltd. & 2 Ors Vs Sharmila Shrikant Sahasrabuddhe
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Satish Kumar Khera Vs M/S. Goyal Automotive Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Manager, Pace Motors Vs Subair
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 5, 21(b)