Tribunals and Commissions21 May 2019Disposed Off
Bharti Axa General Insurance Co. Ltd Vs Citi Mall Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0108
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 230 of 1,389
Tribunals and Commissions21 May 2019Allowed
Ashok Kumar Taneja Vs M/S. Orris Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i)Real Estate (Regulation And Development) Act, 2016 — Section 71
Tribunals and Commissions20 May 2019Disposed Off
Pulkit Agarwal & 2 Ors Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 21, 25, 27Real Estate (Regulation And Development) Act, 2016 — Section 14, 15, 18, 71, 79, 89
Tribunals and Commissions20 May 2019Disposed Off
Sanjeev Kumar Sharma & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0105
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions17 May 2019Disposed Off
Vijay Kumar Vs Iffco / Indian Farmers Fertilizers Co-Operative Society Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0104
Tribunals and Commissions17 May 2019Dismissed
M/S. Arg Cg Developers Llp Vs Devendra Kumar Sharda
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0103
Tribunals and Commissions17 May 2019Disposed Off
Abhishek Agarwal & Anr Vs M/S. Unitech Reliable Projects Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0102
Tribunals and Commissions17 May 2019Dismissed
Additional Director & Anr Vs Awadhesh Prasad Sinha
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions17 May 2019Dismissed
Navrang Dyeing Pvt. Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions17 May 2019Dismissed
Ilora Chowdhury Vs Manager, Icici Bank Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 May 2019Disposed Off
Station Manager, W.B.S.E.D.C.L. Vs Biswajit Mandal
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0143
Tribunals and Commissions16 May 2019Dismissed
Ranjit Singh Vs Bajaj Allianz General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0101
Motor Vehicles Act, 1988 — Section 39, 192Central Motor Vehicles Rules, 1989 — Rule 47, 47(1)
Tribunals and Commissions16 May 2019Dismissed
Ashok Mawal & 6 Ors Vs Union Bank Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0100
Tribunals and Commissions16 May 2019Dismissed
M/S. Combitic Global Caplet Pvt. Ltd Vs Bajaj Allianz General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 11(1), 21(a)(i)
Tribunals and Commissions16 May 2019Disposed Off
Sukhdev Singh Gambhir & 22 Ors Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 12(1)(c), 12(1)(b)
Tribunals and Commissions15 May 2019Dismissed
Eldeco Infrastructure & Properties Ltd. & 2 Ors Vs Mukesh Kumar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0095
Tribunals and Commissions15 May 2019Disposed Off
Nilabh Parimal & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 14, 21Real Estate (Regulation and Development) Act, 2016 — Section 14, 15, 18, 19, 71, 79, 89
Tribunals and Commissions15 May 2019Dismissed
Lakbhir Singh Gill (PIS) Vs Chairman, State Bank Of India & 11 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions15 May 2019Dismissed
Sharad Shrama & Anr Vs Manju Shrivastava
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(e), 21(b), 24, 25(3), 27, 27(1), 27A
Tribunals and Commissions15 May 2019Dismissed
Arzoo Yusuf Bagwan Vs Dr. Prashant Pol
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)