Tribunals and Commissions14 May 2019Allowed
Shreyans Motors Pvt. Ltd. & 2 Ors Vs Hari Darshan Sevashram Private Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 231 of 1,389
Tribunals and Commissions14 May 2019Dismissed
V.G.O. Motor Pvt. Ltd Vs Rajpal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 21(b), 28
Tribunals and Commissions14 May 2019Disposed Off
M/S. Silver City Housing & Infrastructure Ltd. & Anr Vs Preet Sharma & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0091
Tribunals and Commissions14 May 2019Allowed
Porsche Automobile Holding Se & Anr Vs Hari Darshan Sevashram Private Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0089
Tribunals and Commissions14 May 2019Disposed Off
Bhaskar Bhatt & 27 Ors Vs Subhkamna Buildwell & Estates Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions14 May 2019Dismissed
Parag Girishchandra Desai & Anr Vs Dr. Ashokbhai C. Shah & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 May 2019Dismissed
Manager Marketing And Service Vs T.J. Ravikumar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 May 2019Dismissed
Branch Manager, Bajaj Allianz Life Insurance Co. Ltd. & Anr Vs Yenkamma
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 May 2019
Shashi Purohit Vs Earthcon Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0086
Tribunals and Commissions10 May 2019Partly Allowed
Ajay Enterprises Pvt. Ltd. & 2 Ors Vs Shobha Arora & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(1)(d), 24AReal Estate (Regulation and Development) Act, 2016 — Section 13(2)Indian Contract Act, 1872 — Section 46
Tribunals and Commissions10 May 2019Dismissed
Sunita Devi Alias Geeta & 3 Ors Vs M/S. Jagmohan Motors Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions10 May 2019Allowed
Prem Lata Arora Vs Today Homes & Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Real Estate (Regulations and Development) Act, 2016 — Section 79
Tribunals and Commissions10 May 2019Dismissed
M/S. Navbharat Dwelling Pvt. Ltd Vs Gurucharan Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions10 May 2019Dismissed
Shriram General Insurance Co. Ltd Vs Mohan Lal
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0007
Motor Vehicles Act, 1988 — Section 3, 113Indian Penal Code, 1860 — Section 337, 338, 304a, 427
Tribunals and Commissions09 May 2019Dismissed
Manager, Indusind Bank Limited & Anr Vs Sanjay Ghosh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0119
Tribunals and Commissions09 May 2019Dismissed
Maharashtra Housing & Area Development Authority & 2 Ors Vs Sujata R. Sulakhe & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0118
Tribunals and Commissions09 May 2019Dismissed
Anil Chauhan & 2 Ors Vs Gaurav Bajaj & 12 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0117
Limitation Act, 1963 — Section 14
Tribunals and Commissions09 May 2019
Samir Kapoor Vs Gaurav Bajaj & 14 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0082
Limitation Act, 1963 — Section 14
Tribunals and Commissions09 May 2019Dismissed
M/S. Ansal Properties & Infrastructure Ltd. & Anr Vs Gopal Singh Dahiya & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 May 2019Dismissed
Trishla Builders Vs Sushila Sharma
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0080