Tribunals and Commissions09 May 2019Partly Allowed
United India Insurance Company Vs Yash Site Development Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0079
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 232 of 1,389
Tribunals and Commissions09 May 2019Dismissed
Ansal Properties & Infrastructure Ltd. & Anr Vs Maj. K.S. Rana & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 May 2019Disposed Off
ICICI Bank Ltd Vs Ch. Mogulaiah & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 12, 13, 14
Tribunals and Commissions09 May 2019Dismissed
Ms Manisha Gupta & 3 Ors Vs Kotak Mahindra Old Mutual Life Insurance Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0076
Registration of Births and Deaths Act, 1969 — Section 17Income Tax Act, 1961 — Section 226(3)Indian Penal Code, 1860 — Section 34, 201, 304, 379, 711
Tribunals and Commissions09 May 2019Disposed Off
Amal Ganguli & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0075
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions09 May 2019Dismissed
Kanpur Plastipack Limited Vs M/S. Infor Global Solutions (India) Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Section 14
Tribunals and Commissions09 May 2019Dismissed
Nayaagarh Sugar Complex Limited Vs SBI General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0073
Tribunals and Commissions09 May 2019Allowed
M/S V And S International (P) Ltd Vs Axis Bank
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d), 21A(I)Code of Criminal Procedure, 1973 — Section 156(3), 200
Tribunals and Commissions08 May 2019Dismissed
M. Anthony Raju Vs Manager, Shriram Transport Finance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0155
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions08 May 2019Dismissed
Religare Health Insurance Co. Ltd. & Anr Vs Shivram Meena
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0154
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 May 2019Disposed Off
K.V.M. Satyanarayana Rao Vs Branch Manager, M/S. Margadarsi Chit Funds Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0116
Code Of Civil Procedure, 1908 — Section 34
Tribunals and Commissions08 May 2019Dismissed
Jagruk Nagrik & Anr Vs Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0115
Tribunals and Commissions08 May 2019
Superintendent Of Post Office Vs Dr. Sasadhar Panda
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o), 14(1), 21(b)Indian Post Office Act, 1898 — Section 6, 48, 48(c)
Tribunals and Commissions08 May 2019Disposed Off
Oriental Insurance Co. Ltd Vs Kush Pandey & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0071
Tribunals and Commissions08 May 2019Disposed Off
Taneja Developers And Infrastructure Ltd Vs Sandeep Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0070
Tribunals and Commissions08 May 2019Allowed
Unitech Welfare Society Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(b)(ii), 2(1)(d), 2(1)(m), 2(1)(m)(iv), 12, 12(1)(b), 12(1)(c)
Tribunals and Commissions08 May 2019Allowed
Rohit Palaria & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0068
Tribunals and Commissions08 May 2019Disposed Off
Tweesha Wadhwa & Anr Vs Unitech Realiable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0067
Tribunals and Commissions07 May 2019Partly Allowed
Indian Co-Operative House Building Society Ltd Vs Deepak Jain
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0144
Tribunals and Commissions07 May 2019Disposed Off
ICICI Bank Ltd Vs C.P. Aysha & Anr.
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0066