Tribunals and Commissions02 May 2019Allowed
Lalan Pandey Vs Dr. Chandeshwar Prasad
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 234 of 1,389
Tribunals and Commissions01 May 2019Dismissed
Oriental Insurance Company Ltd Vs Pratap Bachu Bhai Rathod
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 May 2019Disposed Off
Chandan Gupta Vs M/S. Supertech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0016
Tribunals and Commissions01 May 2019Allowed
Mohit Sharma & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 17, 21(a)(i)
Tribunals and Commissions01 May 2019Allowed
Ved Prakash Vs M/S. Ramprastha Promoters & Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 17, 21(a)(i)
Tribunals and Commissions30 Apr 2019Partly Allowed
Punjab Gramin Bank Vs Veena Kumari & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 17(1)(d)
Tribunals and Commissions30 Apr 2019Dismissed
BCL Homes Ltd. & 2 Ors Vs Sarbjot Singh Sandhu & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0129
Consumer Protection Act, 1986 — Section 19, 25Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)Insolvency And Bankruptcy Code, 2016 — Section 10
Tribunals and Commissions30 Apr 2019Disposed Off
Sudhir Bhasin & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0128
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions30 Apr 2019Dismissed
Madhumita Mitra & Anr Vs Anand Jhawar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0119
Tribunals and Commissions30 Apr 2019
Bhalchandra Dadasaheb Chavan Vs Shivajirao Ambajirao Kawle & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 24, 25, 25(3), 27
Tribunals and Commissions30 Apr 2019
M/S. Kuoni Travel (India) Pvt. Ltd Vs Madhuben R. Bajrang & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0069
Tribunals and Commissions29 Apr 2019Dismissed
Sona Halder & Anr Vs Sanjeev Jain & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0117
Indian Contract Act, 1872 — Section 202
Tribunals and Commissions29 Apr 2019Disposed Off
Ajanta Bhattacherjee Vs Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 Apr 2019Dismissed
Vinita Anand Mehra Vs M/S. IREO Grace Real-Tech Pvt. Ltd. & 10 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0115
Tribunals and Commissions29 Apr 2019Disposed Off
M/S. Sun Enterprises Pvt. Ltd Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0106
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions26 Apr 2019Dismissed
SS Onn The Go, Unit Of M/S. Eatbud Food Pvt. Ltd Vs Mridul Jain
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Proprietor Biswajit Patra Vs Sanjib Mukhopadhyay
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 14, 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Shriram General Insurance Co. Ltd Vs Abdul Rehman Sahabuddin Siddique
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Kitchen Studio Vs Ali Asgar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Autopace Network Pvt. Ltd Vs Amit Kumar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b)