Tribunals and Commissions26 Apr 2019Dismissed
Albin Micheal Vs Air Asia India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3, 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 235 of 1,389
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Gati Ltd Vs H.C. Saxena
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o)
Tribunals and Commissions26 Apr 2019Dismissed
Dr. R.S. Jangid Vs Shubham & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 14(1)(d), 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Sree Veera Venkata Satyanarayana Straw Boards Pvt. Ltd Vs United India Insurance Company Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 Apr 2019Dismissed
United India Insurance Co. Ltd Vs Jila Sahakari Kendriya Bank Maryadit
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0104
Tribunals and Commissions26 Apr 2019Dismissed
Ramesh Vs M/S. Scoda Auto India Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0103
Tribunals and Commissions26 Apr 2019Dismissed
Classic Bakery & Anr Vs Tata Aig General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0102
Motor Vehicle Act, 1988 — Section 39, 192
Tribunals and Commissions26 Apr 2019
M/S Aviraj Gems Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions26 Apr 2019Dismissed
Prerna Malhotra & Anr Vs M/S. Pureath Infrastructure Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions26 Apr 2019Disposed Off
Vivek Maheshwari Vs Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 2(i)(d), 14(1)(d)
Tribunals and Commissions25 Apr 2019Dismissed
Rati Ram Meena Vs Tata Aig Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0098
Tribunals and Commissions25 Apr 2019Dismissed
Uttam Ram Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0097
Tribunals and Commissions24 Apr 2019Dismissed
M/S. Shubham Infotech Vs Ganga Sagar Tiwari
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0134
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Apr 2019Allowed
Sunita Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0127
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Apr 2019Dismissed
Regional Provident Fund Commissioner, Employees Provident Fund Organisation Vs Abdul Jabbar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0126
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Apr 2019
Upendra Kumar Singh Vs Shree Ram Equipment Finance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0096
Tribunals and Commissions24 Apr 2019Disposed Off
M/S. Chd Developers Ltd Vs Satish Ahuja & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0095
Tribunals and Commissions23 Apr 2019Partly Allowed
State Bank Of India Vs U.P. Cooperative Federation Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0133
Negotiable Instrument Act, 1881 — Section 85A, 131Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions23 Apr 2019Dismissed
M/S. Gharonda Builders & Developers Vs M. Agaiah
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0125
Tribunals and Commissions23 Apr 2019Dismissed
A.K. Jain Vs Shivam Communication
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0094